High Courts21 Jul 2020Allowed
Vaishno Devi And Others Vs Rajinder Singh And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0030
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 18 of 38
High Courts21 Jul 2020Disposed Off
Bajaj Allianz Insurance Co. Ltd Vs Pritam Chand
Jammu And Kashmir High Court · (2020) 07 J&K CK 0029
Motor Vehicles Act, 1988 — Section 140
High Courts21 Jul 2020Disposed Off
Ram Parkash Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0028
High Courts21 Jul 2020Dismissed
Satpal Alias Bittu And Others Vs Surinder Kumar
Jammu And Kashmir High Court · (2020) 07 J&K CK 0027
Constitution Of Jammu And Kashmir (Sixth Amendment) Act, 1965 — Section 104Constitution Of India, 1950 — Article 226, 227
High Courts20 Jul 2020Disposed Off
Fayaz Ahmad Bhat Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0055
Code Of Criminal Procedure, 1973 — Section 173(8), 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304(A)Motor Vehicles Act, 1988 — Section 146, 196, 181
High Courts20 Jul 2020Dismissed
Charanjit Kour Sudan Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0036
Administrative Tribunals Act, 1985 — Section 14(2)Constitution Of India, 1950 — Article 14, 16
High Courts20 Jul 2020Allowed
Rattan Kumar Vs National Insurance Company Limited And Another
Jammu And Kashmir High Court · (2020) 07 J&K CK 0035
Motor Vehicles Act, 1988 — Section 166Limitation Act, 1963 — Section 5
High Courts20 Jul 2020
Ganesh Kumar And Others Vs Era Sharma And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0034
High Courts18 Jul 2020Disposed Off
Reliance General Insurance Co. Ltd Vs Abdul Qayoom
Jammu And Kashmir High Court · (2020) 07 J&K CK 0038
Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts18 Jul 2020
National Insurance Company Ltd Vs Purna Devi And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0037
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304(A), 337Motor Vehicles Act, 1988 — Section 170(b)
High Courts17 Jul 2020Dismissed
National Insurance Co. Ltd Vs Yousaf Din And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0025
Motor Vehicles Act, 1988 — Section 2(21)
High Courts16 Jul 2020Allowed
Liaqat Ali Vs National Insurance Company Limited And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0067
Motor Vehicles Act, 1988 — Section 115Code Of Criminal Procedure, 1973 — Section 482General Clauses Act, 1897 — Section 27, 114
High Courts16 Jul 2020Disposed Off
National Insurance Company Limited Vs Paramjeet Kour And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0066
High Courts16 Jul 2020Allowed
Kamlesh Devi And Others Vs Bhola Nath And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0065
Motor Vehicles Act, 1988 — Section 147(1)(b)(i)
High Courts16 Jul 2020Dismissed
Oriental Insurance Co. Ltd Vs Paras Ram And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0064
Motor Vehicles Act, 1988 — Section 140, 166
High Courts16 Jul 2020Dismissed
Swaran Singh Vs Sub-Registrar Jammu And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0063
Transfer Of Property Act, 1882 — Section 53(A), 54, 138, 138(1)Registration Act, 1908 — Section 81
High Courts16 Jul 2020Dismissed
Gurdas Ram And Others Vs Surjeet Singh Khurana And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0062
Jammu And Kashmir Arbitration Act, 2002 — Section 20, 20(2), 30, 33, 39
High Courts15 Jul 2020
National Insurance Company Limited Vs Roop Singh And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0070
High Courts15 Jul 2020Dismissed
Union Of India And Others Vs Gopal Krishan And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0069
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jul 2020
Oriental Insurance Company Ltd And Others Vs Kuldeep Kour And Others
Jammu And Kashmir High Court · (2020) 07 J&K CK 0068
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 173