COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2020

755 judgments · page 16 of 38

High Courts29 Jul 2020Dismissed

State Of J&K Vs Bashir Ahmad Khanday

Jammu And Kashmir High Court · (2020) 07 J&K CK 0040

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 302, 342, 364Arms Act, 1959 — Section 3, 7, 25Code Of Criminal Procedure, 1898 — Section 512

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High Courts29 Jul 2020Dismissed

Mohammad Jamal Shergujri Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0039

Constitution Of India, 1950 — Article 14, 226

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High Courts29 Jul 2020Disposed Off

Archana Raina Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0007

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High Courts29 Jul 2020Dismissed

New Khawja Construction Group Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0006

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High Courts29 Jul 2020Dismissed

Isha Sharma Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0005

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High Courts29 Jul 2020Allowed

New India Assurance Company Limited Vs Ramesh Lal And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0004

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High Courts29 Jul 2020Dismissed

Sher-i-Kashmir University of Agriculture Sciences And Technology Vs Construction Engineers And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0003

Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 9, 34

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High Courts29 Jul 2020

Om Kumar Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0002

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High Courts27 Jul 2020

Manzoor Ahmad Itoo Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0045

Jammu And Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(5)

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High Courts27 Jul 2020Disposed Off

Mubashir Hussain Rather Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0044

Jammu And Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(5)

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High Courts27 Jul 2020Disposed Off

Jeeto Devi Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0017

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High Courts27 Jul 2020Dismissed

Ashwani Kumar Vs Vijay Kumari And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0016

Constitution Of Jammu And Kashmir (Sixth Amendment) Act, 1965 — Section 104Hindu Marriage Act, 1955 — Section 13, 31, 31(2)

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High Courts27 Jul 2020Dismissed

New India Assurance Co. Ltd Vs Mohd Ishfaq And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0015

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High Courts27 Jul 2020Dismissed

Ashok Kumar Gupta Vs Divisional Manager, National Insurance Company Ltd And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0014

Motor Vehicles Act, 1988 — Section 173

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High Courts27 Jul 2020Disposed Off

National Insurance Company Limited Vs Rohnika Sharma And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0013

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High Courts27 Jul 2020Dismissed

National Insurance Company Ltd Vs Saroj Bakshi And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0012

Motor Vehicles Act, 1988 — Section 173

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High Courts27 Jul 2020Dismissed

Oriental Insurance Co. Ltd Vs Lavinder Singh And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0011

Motor Vehicles Act, 1988 — Section 173

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High Courts27 Jul 2020Allowed

Gurbachan Singh Vs Teja Singh And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0010

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts27 Jul 2020Dismissed

Shiv Kumar Sharma Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0009

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High Courts27 Jul 2020Dismissed

Pawan Kumar Vs J&K Tourism Development Corporation Limited And Others

Jammu And Kashmir High Court · (2020) 07 J&K CK 0008

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