High Courts09 Sept 2020Dismissed
Oriental Insurance Company Limited Vs Minti Juddu And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0019
Employees Compensation Act, 1923 — Section 30
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 10 of 38
High Courts09 Sept 2020Dismissed
Mohammad Amin Illahie And Others Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 09 J&K CK 0017
National Investigation Agency Act, 2008 — Section 21(3)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 307Arms Act, 1959 — Section 7, 27
High Courts08 Sept 2020Dismissed
Oriental Insurance Company Limited Vs Aijaz And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0021
High Courts08 Sept 2020Dismissed
State Of J&K And Others Vs Vijay Kumar And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0016
Jammu And Kashmir Limitation Act, 1938 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 22 Rule 9, Order 43 Rule 1(d)
High Courts08 Sept 2020Disposed Off
Abdul Gani Dar And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0014
Indian Penal Code, 1860 — Section 379, 427, 447Code Of Criminal Procedure, 1973 — Section 438
High Courts08 Sept 2020Dismissed
Abdul Qayoom Chalkoo Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0013
Administrative Tribunal Act, 1985 — Section 14, 28, 29Jammu And Kashmir Reorganization Act, 2019 — Section 32(1), 35, 53(1)General Clauses Act, 1897 — Section 3(58)
High Courts07 Sept 2020Dismissed
Waryam Singh Vs Jammu Ess Lee Finance
Jammu And Kashmir High Court · (2020) 09 J&K CK 0015
Negotiable Instruments Act, 1881 — Section 138, 142, 142(1)(b)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420Code Of Criminal Procedure, 1973 — Section 190, 199, 200, 202, 203, 204, 204(E), 205(E), 242, 482
High Courts07 Sept 2020Dismissed
Shabir Ahmad Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0012
High Courts03 Sept 2020Disposed Off
Rehana Akhter Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0011
Indian Penal Code, 1860 — Section 120(B), 367(D), 506, 509Information Technology Act, 2000 — Section 66
High Courts02 Sept 2020Dismissed
Bhanu Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts01 Sept 2020Dismissed
Union Of India Vs Mushtaq Ahmed Bhat
Jammu And Kashmir High Court · (2020) 09 J&K CK 0009
High Courts01 Sept 2020
Khurshid Ahmad Wani Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Sept 2020Dismissed
Almas Ara alias Rosy And Others Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 09 J&K CK 0007
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 102(B), 302, 307, 324, 326, 506
High Courts01 Sept 2020Disposed Off
Mohd. Asgar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0006
Code Of Criminal Procedure, 1973 — Section 110Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)
High Courts01 Sept 2020Dismissed
Halqua Panchayat Nagrota And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0005
Constitution Of India, 1950 — Article 21
High Courts01 Sept 2020Dismissed
Divisional Manager, JKSFC Vs Abdul Rashid
Jammu And Kashmir High Court · (2020) 09 J&K CK 0004
Employees Compensation Act, 1923 — Section 30
High Courts01 Sept 2020Disposed Off
Iffco Tokio General Insurance Co. Ltd Vs Sheikh Mohammad Tufail And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0003
Motor Vehicles Act, 1988 — Section 140, 149, 166, 173
High Courts01 Sept 2020Dismissed
National Insurance Company Limited Vs Ashwani Kumari And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0002
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii), 163(A), 165, 166, 168, 168(3)174
High Courts01 Sept 2020Dismissed
Oriental Insurance Company Ltd Vs Kulwant Kour And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0001
Employees Compensation Act, 1923 — Section 4(A)(3)(a), 30
High Courts31 Aug 2020Disposed Off
Amanpreet Singh And Others Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 08 J&K CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29, 37Indian Penal Code, 1860 — Section 468