High Courts25 Sept 2020
Jameena Bashir Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0059
Administrative Tribunals Act, 1985 — 14, 14(1)(c), 15, 28, 29Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 8 of 38
High Courts25 Sept 2020
Shugufta Akhter Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0058
Administrative Tribunals Act, 1985 — 14, 14(1)(c), 15, 28, 29Constitution Of India, 1950 — Article 14, 16
High Courts25 Sept 2020
Saafia Aafaq Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0057
Administrative Tribunals Act, 1985 — 14, 14(1)(c), 15, 28, 29Constitution Of India, 1950 — Article 14, 16
High Courts24 Sept 2020
Amandeep Jalhotra Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0056
Indian Penal Code, 1860 — Section 376
High Courts24 Sept 2020Disposed Of
Manoj Kumar Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2020) 09 J&K CK 0055
High Courts24 Sept 2020Disposed Of
Muzaffar Ahmed Bhat Vs Narcotics Control Bureau Zonal Unit
Jammu And Kashmir High Court · (2020) 09 J&K CK 0054
High Courts23 Sept 2020
Kashmir Chamber Of Commerce And Others Vs Zubair Mahajan And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0053
High Courts23 Sept 2020
Mohammad Shafi Najar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0052
Administrative Tribunals Act, 1985 — 14
High Courts23 Sept 2020Disposed Of
Mansoor Ahmad Sheikh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0051
Administrative Tribunals Act, 1985 — 14(2)
High Courts23 Sept 2020Disposed Of
Adil Mushtaq Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0050
Administrative Tribunals Act, 1985 — 14(2)
High Courts22 Sept 2020Dismissed
Nasir Ahmad Mir Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0049
Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 21, 22(3)(b), 22(5)
High Courts22 Sept 2020Allowed
Syed Khalid Yousuf Vs Islamic University Of Science And Technology And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0048
High Courts22 Sept 2020
Showkat Ahmad Mir And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0047
High Courts22 Sept 2020Dismissed
Mohammad Yaqoob Wani Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0046
High Courts22 Sept 2020Dismissed
Showkat Ahmad Mir Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0045
High Courts22 Sept 2020Disposed Of
Saleem Ahmed And Others Vs State Of J&K
Jammu And Kashmir High Court · (2020) 09 J&K CK 0044
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 363, 376, 511Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 161, 164(A)Code Of Criminal Procedure, 1898 — Section 561(A)
High Courts21 Sept 2020
Omer Akbar Mir Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0043
High Courts21 Sept 2020
Owais Kamran Nazki Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0042
High Courts21 Sept 2020Disposed Off
Fida Ahmad Dar Vs Srinagar Development Authority And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0041
Constitution Of India, 1950 — Article 226
High Courts21 Sept 2020
Mir Rabia Syed Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0040