High Courts05 Oct 2020Disposed Of
Bilal Ahmad Wani And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0011
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 7 of 38
High Courts05 Oct 2020Disposed Of
Riyaz Ismayeel Bhat And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0010
High Courts05 Oct 2020Disposed Of
Tahir Firdous Shawl And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0009
High Courts05 Oct 2020Disposed Of
Sajad Ahmad Bhat And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0008
High Courts05 Oct 2020Disposed Of
Ghulam Mohi Ud Din Malik Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0007
High Courts05 Oct 2020Disposed Of
Rubail Bano And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0006
High Courts05 Oct 2020
Mohammad Sadiq Wani Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0005
High Courts05 Oct 2020Dismissed
Sher Mohd And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0004
Jammu And Kashmir Land Acquisition Act, 1934 — Section 4(1)
High Courts01 Oct 2020
Pardeep Electrical And Builders Pvt. Ltd Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0003
High Courts01 Oct 2020
Building Operation Controlling Authority And Others Vs Naseema Rashid Wani And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0002
Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 7(1), 7(3), 12(1)
High Courts01 Oct 2020Disposed Of
Kashmir Wine And Provision Store Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 10 J&K CK 0001
Jammu and Kashmir Excise Act, 1958 — Section 4, 4(a), 20, 22Jammu & Kashmir Liquor License And Sale Rules, 1984 Rules — Rule 14Constitution Of India, 1950 — Article 14, 19, 21, 226
High Courts30 Sept 2020
Inhabitants Of Village Bagnoti Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0069
High Courts29 Sept 2020Dismissed
Jamat Ali And Others Vs Mohd Sadiq And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0067
Constitution Of India, 1950 — Article 227
High Courts28 Sept 2020Dismissed
Yasmeena Akhter Vs Nissar Ahmad Wani
Jammu And Kashmir High Court · (2020) 09 J&K CK 0066
Guardians And Wards Act, 1890 — Section 12, 25, 47Code Of Criminal Procedure, 1973 — Section 488Family Courts Act, 1984 — Section 19(1)
High Courts28 Sept 2020
Kohsar Public High School Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0065
Jammu And Kashmir School Education Act, 2002 — Section 2(b), 5, 6, 10, 11, 11(2), 12, 12(1), 12(3), 12(4), 12(5), 13, 15, 29Jammu And Kashmir School Education Rules, 2010 — Rule 3, 4, 4(3)(a), 5, 6, 11
High Courts28 Sept 2020
Neelofar Abas Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0064
High Courts28 Sept 2020Disposed Of
Omi Laila Majeed And Others Vs Shere Kashmir University Of Agriculture Sciences And Technology And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0063
High Courts28 Sept 2020Disposed Of
Sartaj Ahmad Allie Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 09 J&K CK 0062
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B)302, 332Arms Act, 1959 — Section 7, 27Unlawful Activities (Prevention) Act, 1967 — Section 10, 13, 16, 18, 20, 38, 39
High Courts28 Sept 2020Allowed
IRCON International Limited Vs Beigh Construction Company Private Limited
Jammu And Kashmir High Court · (2020) 09 J&K CK 0061
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 8Contract Act, 1872 — Section 28Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 10
High Courts28 Sept 2020Dismissed
State Of J&K Vs J&K State Human Rights Commission
Jammu And Kashmir High Court · (2020) 09 J&K CK 0060
Protection Of Human Rights Act, 1993 — Section 10, 13(2)(c), 24(2)Jammu And Kashmir State Human Right Commission (Procedure) Regulations, 2011 — Regulation 14