High Courts26 Oct 2009
Mohammad Ramzan Rather Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 249 Supp
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 5 of 19
High Courts26 Oct 2009
Abdullah Sofi Ors. Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 402 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 342Ranbir Penal Code, 1989 — Section 302
High Courts23 Oct 2009
Azhar Ahmad Tak and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 209
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)(a)Ranbir Penal Code, 1989 — Section 302, 34, 364
High Courts21 Oct 2009Allowed
Kashmir Singh Manhas (Dr.) Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 304
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts21 Oct 2009Allowed
Shamsher Alam Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 512
Constitution of India, 1950 — Article 311(2)
High Courts20 Oct 2009Allowed
Sewa Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 172
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 561A
High Courts20 Oct 2009Dismissed
Mst. Mubina and Others Vs Mushtaq Ahmad Raina and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 299
High Courts15 Oct 2009Allowed
Madan Gopal Vs J. and K. State Handloom Dev Corp. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 283
High Courts15 Oct 2009Dismissed
J. and K. Public Service Commission Vs Javed Ahmad Langoo
Jammu And Kashmir High Court · (2010) 1 JKJ 305
High Courts15 Oct 2009
Ashiq Hussain Sheikh Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 324
Passports Act, 1967 — Section 5
High Courts14 Oct 2009
Safina Bi Vs Parvez Ahmed
Jammu And Kashmir High Court · (2010) 2 SriLJ 525
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435(3), 561A
High Courts14 Oct 2009
Everest Agencies Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 871
High Courts13 Oct 2009
National Insurance Co. Ltd., Rekha Chadgal and Vinay Kumari Vs Yash Paul and Others
Jammu And Kashmir High Court · (2011) ACJ 94 : (2010) 1 JKJ 590
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts12 Oct 2009Dismissed
Pushpjeet Singh and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 264
High Courts12 Oct 2009Allowed
Sawhney Roadways Vs United India Insurance Co. and Another
Jammu And Kashmir High Court · (2010) 1 JKJ 268
Carriers Act, 1865 — Section 10Ranbir Penal Code, 1989 — Section 381
High Courts08 Oct 2009
Ministry of Defence and Another Vs Janak Raj
Jammu And Kashmir High Court · (2011) ACJ 145 : (2010) 1 JKJ 276 : (2011) 1 TAC 1020
Motor Vehicles Act, 1988 — Section 161(b)
High Courts08 Oct 2009Dismissed
Oriental Insurance Co. Ltd. Vs Darshna Devi and Others
Jammu And Kashmir High Court · (2011) ACJ 374 : (2011) 2 TAC 312
Motor Vehicles Act, 1988 — Section 2(10), 3, 4, 5
High Courts06 Oct 2009
National Insurance Co. Vs Jawahar Lal and Others
Jammu And Kashmir High Court · (2010) ACJ 1677 : (2011) 2 TAC 621
Motor Vehicles Act, 1988 — Section 149, 170
High Courts05 Oct 2009
Mohammad Sidiq Shosha Vs State of J & K
Jammu And Kashmir High Court · (2009) JKJ 415 Supp
Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 201, 3, 409, 420, 468
High Courts05 Oct 2009Dismissed
Union of India (UOI) and Others Vs Ranjeet Kour and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 294
Civil Procedure Code, 1908 (CPC) — Section 100AMotor Vehicles Act, 1988 — Section 165