High Courts07 Dec 2009Dismissed
Surinder Singh Jamwal and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 527
Jammu and Kashmir Forest (Protection) Force Act, 2001 — Section 3(2)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 3 of 19
High Courts07 Dec 2009
Prabhat Singh Jamwal and Others Vs Iqbal Singh and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 406
High Courts07 Dec 2009Allowed
Mohd. Khaliq Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 378
Criminal Procedure Code, 1973 (CrPC) — Section 497(1), 498Ranbir Penal Code, 1989 — Section 120B, 320
High Courts04 Dec 2009Dismissed
Ghulam Qadir Shah Vs Mst. Mehmooda Bano
Jammu And Kashmir High Court · (2010) 1 JKJ 341
Criminal Procedure Code, 1973 (CrPC) — Section 488, 561A
High Courts02 Dec 2009Allowed
Showkat Ahmad Mir and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 536
Jammu and Kashmir (Compassionate Appointment) Rules, 1994 — Rule 3
High Courts02 Dec 2009Dismissed
Dy. M.D. State Bank of India and Others Vs B.L. Sadhu and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 472
High Courts01 Dec 2009
Mushtaq Ahmad Ganai Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 397
Land Revenue Act — Section 133(2)
High Courts01 Dec 2009Allowed
Mohd. Akbar Wani and Others Vs State and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 661
High Courts26 Nov 2009
Ajay Kumar Tickoo and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 273
High Courts26 Nov 2009Dismissed
Munshi Khan and Another Vs Chairman, J and K Special Tribunal and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 490
Constitution of Jammu and Kashmir, 1956 — Section 104Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 21
High Courts25 Nov 2009Dismissed
Ali Mohd. Sheikh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2011) 2 JKJ 960
Criminal Procedure Code, 1973 (CrPC) — Section 161Ranbir Penal Code, 1989 — Section 120B, 201, 302
High Courts23 Nov 2009Allowed
Chief Engineer E.M and R.E Wing and Others Vs Sarla Chopra and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 381
High Courts23 Nov 2009
Mohd. Syed Peer Vs State and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 702
Ranbir Penal Code, 1989 — Section 212
High Courts23 Nov 2009
Javaid Ahmad Dar Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 391
High Courts20 Nov 2009
Syed Shamim Rizvi & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 299 Supp
Jammu and Kashmir Civil Services (Judicial) Recruitment Rules, 1967 — Rule 7
High Courts20 Nov 2009Allowed
Shrish Dutt and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 316
Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)Ranbir Penal Code, 1989 — Section 120B, 471
High Courts20 Nov 2009Dismissed
Madan Lal Dogra Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 438
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts19 Nov 2009
Mohd. Afzal Sheikh Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 615
Ranbir Penal Code, 1989 — Section 420, 468
High Courts17 Nov 2009Allowed
Ex-Sep. Sanjeet Kumar Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 289
High Courts17 Nov 2009Allowed
State of Jammu & Kashmir and Others Vs Mohinder Nath Jalali and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 470