High Courts04 Feb 2009

Talib Hussain Lone Vs State of J&K & Ors.

Jammu And Kashmir High Court · (2009) 3 JKJ 638 : (2009) 2 SriLJ 849

Arms Act, 1959 — Section 27, 7Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts30 Jan 2009

Ilyas Ali Vs State and Ors.

Jammu And Kashmir High Court · (2010) 2 SriLJ 663

Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126Police Rules, 1960 — Rule 187
High Courts21 Jan 2009

Altaf Ahmad Hakim Vs State of J&K and others

Jammu And Kashmir High Court · AIR 2009 J&K 1470 : (2009) JKJ 112 Supp : (2009) 1 SriLJ 181

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Jammu and Kashmir Civil Procedure Code, 1977 — Order 7 Rule 11Jammu and Kashmir Limitation Act, 1995 — Section 5