High Courts11 Mar 2009
Mohd.Shaban & Ors. Vs National Insurance Co.& Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 538 : (2009) 2 KashLJ 109
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 17 of 19
High Courts11 Mar 2009Dismissed
Naqash Royal Arts Vs United India Insurance Co.
Jammu And Kashmir High Court · AIR 2010 J&K 79
Arms Act, 1959 — Section 25, 7Ranbir Penal Code, 1989 — Section 392
High Courts07 Mar 2009
Rita Kumari Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 03 J&K CK 0025
Constitution of India, 1950 — Article 311
High Courts07 Mar 2009Dismissed
Union of India (UOI) and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 279
Workmens Compensation Act, 1923 — Section 30
High Courts27 Feb 2009Dismissed
Bilal Ahmed Najar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 218
High Courts26 Feb 2009
Gulla Parray Vs I.O.C.& Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 435 : (2009) 2 SriLJ 800
High Courts26 Feb 2009
State; Director, Sikmis Vs A.K.Sadhu and others; Tej Krishan Koul & ors.; Chuni Lal Khatri & ors.; Ashok Kumar Pandit & ors.; Raj Nath Bhat and others; Veerji Bhat and others; Tej Krishan Koul & others; Gwash Lal Tikoo and others; Bhushan Lal Koul
Jammu And Kashmir High Court · (2009) JKJ 211 Supp
Civil Service Regulations, 1956 — Article 41Constitution of India, 1950 — Article 14, 16Jammu and Kashmir Civil Services (Leave) Rules, 1979 — Rule 26
High Courts25 Feb 2009
Jammu & Kashmir State Road Transport Corporation Vs Farid Hussain and Ore.
Jammu And Kashmir High Court · AIR 2009 J&K 1909 : (2009) JKJ 183 Supp
High Courts21 Feb 2009Dismissed
Vivek Sharma and Others Vs Som Dutt and Others
Jammu And Kashmir High Court · AIR 2010 J&K 40 : (2010) 1 JKJ 86
High Courts21 Feb 2009
Gh.Mohi-ud-Din Hurra Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 28
Central Civil Services (Pension) Rules, 1972 — Rule 2
High Courts20 Feb 2009
Fayaz Ahmad Bhat Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 328 : (2009) 1 SriLJ 271
Police Rules, 1960 — Rule 187, 359
High Courts19 Feb 2009Allowed
Pankaj Kumar and Others Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 783
Constitution of India, 1950 — Article 14, 16
High Courts19 Feb 2009Dismissed
Gagan Pratap Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 780
High Courts19 Feb 2009Dismissed
Girja Raina Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 779
High Courts19 Feb 2009
Joginder Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 774
High Courts19 Feb 2009Dismissed
Devinder Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 769
High Courts19 Feb 2009
Mohd.Shafi Bhat Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 130
Constitution of Jammu and Kashmir, 1956 — Section 126BPolice Regulations — Regulation 359
High Courts17 Feb 2009
Imtiyaz Hussain Parray and others Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 135 Supp : (2009) 1 SriLJ 283
Constitution of India, 1950 — Article 161, 166, 309Constitution of Jammu and Kashmir, 1956 — Section 124, 45
High Courts16 Feb 2009
Balwan Singh Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) JKJ 708 Supp
Pension Regulations for Army, 1961 — Rule 14(b), 15, 173
High Courts16 Feb 2009
Mohar Singh and Another Vs State
Jammu And Kashmir High Court · (2009) CriLJ 4688 : (2010) 6 RCR(Criminal) 617
Ranbir Penal Code, 1989 — Section 201, 302, 304I