High Courts30 Mar 2009
Ab. Gani Bhat (Prof.) Vs Principal SKIMS and Another
Jammu And Kashmir High Court · (2009) 2 JKJ 467
Criminal Procedure Code, 1973 (CrPC) — Section 195, 476
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 16 of 19
High Courts20 Mar 2009
Jozi Bashir Ashawari (Dr.) Vs Irshad Ahmad Kuchay
Jammu And Kashmir High Court · (2009) 3 JKJ 442
Jammu and Kashmir Civil Procedure Code, 1977 — Order 37 Rule 3(5)
High Courts20 Mar 2009
Gh.Hassan Ganai Vs Sudershah Katiyal & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 396 : (2009) 2 KashLJ 58 : (2009) 1 SriLJ 287
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 7Jammu and Kashmir Land Revenue Act, 1996 — Section 139, 93, 94, 95, 98Land Revenue Rules — Rule 17
High Courts20 Mar 2009
University of Jammu & Ors. Vs Danish Wani
Jammu And Kashmir High Court · (2009) 03 J&K CK 0015
High Courts20 Mar 2009
Shamsher Singh Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) 03 J&K CK 0014
High Courts20 Mar 2009Dismissed
Haseena Akhter and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 813 : (2009) 6 SLR 466
High Courts20 Mar 2009
Mohd.Farooq & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 03 J&K CK 0008
High Courts20 Mar 2009
Sameena Maqbool Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 484 : (2009) 2 SriLJ 781
Constitution of India, 1950 — Article 226
High Courts19 Mar 2009Allowed
Ghulam Nabi Najar Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 220
Constitution of India, 1950 — Article 226
High Courts19 Mar 2009
Ab.Khaliq Mir Vs State and ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 281
High Courts19 Mar 2009
Bilal Ahmed Wani & Ors. Vs University of Kashmir & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 39
High Courts18 Mar 2009
Ghulam Ali Sheikh Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 90 Supp : (2009) 1 SriLJ 298
Constitution of India, 1950 — Article 16, 226
High Courts18 Mar 2009
Ab.Gaffar Kumar Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 325
High Courts18 Mar 2009Allowed
Nabla Banoo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 198
High Courts17 Mar 2009
Fida Hussain & Ors. Vs State and others
Jammu And Kashmir High Court · (2009) 3 JKJ 92 : (2009) 2 SriLJ 780
Constitution of India, 1950 — Article 14
High Courts17 Mar 2009
Altaf Hussain and Another Vs State and Others
Jammu And Kashmir High Court · (2009) 03 J&K CK 0013
High Courts17 Mar 2009Dismissed
Bilal Ah. Wani and Others Vs University of Kashmir
Jammu And Kashmir High Court · (2011) 1 JKJ 108
High Courts16 Mar 2009Allowed
Haji Mohammad Ishaq and Others Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 42
High Courts16 Mar 2009
Abdul Majid Sheikh Vs State and Others
Jammu And Kashmir High Court · (2009) 03 J&K CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 134
High Courts12 Mar 2009
Shabir Ahmad Bhat Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2009) 03 J&K CK 0024
Constitution of India, 1950 — Article 311