High Courts17 Nov 2009
Neeru Sharma Ors. Vs State and Ors.
Jammu And Kashmir High Court · (2010) 1 JKJ 281
Constitution of Jammu and Kashmir, 1956 — Section 103Public Service Commission (Conduct of Business and Procedure) Rules, 1980 — Rule 51
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 4 of 19
High Courts16 Nov 2009
Ab.Qayoom Vs M.A.Chesti & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 707
Constitution of India, 1950 — Article 14, 161, 162, 226, 226Constitution of Jammu and Kashmir, 1956 — Section 103, 45
High Courts16 Nov 2009Allowed
State of Jammu & Kashmir and Another Vs Tawi Educational Trust and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 328
All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 248
High Courts12 Nov 2009Dismissed
National Insurance Company Vs Poshkar Nath Pandita and Sons
Jammu And Kashmir High Court · (2010) 2 JKJ 412
Consumer Protection Act, 1986 — Section 24A
High Courts12 Nov 2009Disposed Off
Nitco Roadways Ltd. and Another Vs Commissioner of Income Tax and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 467
Income Tax Act, 1961 — Section 40A(2)(a)
High Courts06 Nov 2009
Mohammad Shafi Parra & Anr. Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 301 Supp
Jammu and Kashmir Evacuees (Administration of Property) Rules, 2008 — Rule 13C
High Courts06 Nov 2009Dismissed
Master Ajay Kumar Vs Sainik School Society and Another
Jammu And Kashmir High Court · (2010) 1 JKJ 888
Constitution of India, 1950 — Article 14, 15(4)
High Courts05 Nov 2009
Manzoor Ahmad Bhat Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 298 Supp
High Courts05 Nov 2009
Abdul Khaliq Bhat & Ors. Vs State of J & K
Jammu And Kashmir High Court · (2009) JKJ 285 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Ranbir Penal Code, 1989 — Section 302, 34
High Courts04 Nov 2009
Ghulam Mohammad Ganai Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 854
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13
High Courts04 Nov 2009Dismissed
Abdul Rashid Mir Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 859
Motor Vehicles Act, 1988 — Section 163A
High Courts04 Nov 2009Dismissed
Hamidullah Trali Vs State of J. and K.
Jammu And Kashmir High Court · (2010) 1 JKJ 893
Criminal Procedure Code, 1973 (CrPC) — Section 540
High Courts03 Nov 2009
Raja Begum Vs Mehraj-ud-din Wagay
Jammu And Kashmir High Court · (2009) JKJ 169 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Ranbir Penal Code, 1989 — Section 302
High Courts03 Nov 2009
Abdul Ahad Wani & Anr. Vs Halima & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 590
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 1(3)
High Courts30 Oct 2009
Mohammad Sadiq Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2010) 1 JKJ 298
Jammu and Kashmir Evidence Act, 1977 — Section 26, 27
High Courts30 Oct 2009
Mohammad Sadiq Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 298
Evidence Act, 1872 — Section 27
High Courts30 Oct 2009Allowed
Anil Kumar Dubey Vs J. and K. Special Tribunal and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 881
Jammu and Kashmir Control of Building Operations Act, 1988 — Section 13
High Courts30 Oct 2009Dismissed
Anurag Priyadarshi Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 53
Jammu and Kashmir Hindu Adoptions and Maintenance Act, 1960 — Section 9, 9(5)
High Courts29 Oct 2009Dismissed
Jagdish Singh Vs State of Ors.
Jammu And Kashmir High Court · (2010) 1 JKJ 253
High Courts26 Oct 2009
Skuast & Anr. Vs Collector & Ors.
Jammu And Kashmir High Court · (2009) JKJ 446 Supp
Land Acquisition Act, 1990 — Section 11, 18, 4, 48, 52