High Courts01 Oct 2009
Mehraj-ud-din Yatoo & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 276 Supp
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 6 of 19
High Courts01 Oct 2009
Indian Oil Corporation Ltd. Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 286
Industrial Disputes Act, 1947 — Section 17B
High Courts01 Oct 2009Allowed
Khursid Ahmed Bhat Vs Haji Bashir Ahmed Bhat
Jammu And Kashmir High Court · (2010) 42 PTC 248
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Sept 2009
Larsen & Toubro Ltd. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 305 Supp
Jammu and Kashmir Value Added Tax Act, 2005 — Section 40, 72
High Courts30 Sept 2009
Larsen & Toubro Limited Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 551
Constitution of India, 1950 — Article 226
High Courts29 Sept 2009
Riyaz Ahmad Gada Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 600 Supp
High Courts29 Sept 2009Allowed
Management of Hindustan Lever Ltd. Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 812
Industrial Disputes Act, 1947 — Section 10, 18, 2, 25F
High Courts23 Sept 2009Allowed
Chuni Lal Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 430
High Courts16 Sept 2009
Shahnaz Dar (Dr.) Vs Medical Council of India & Ors.
Jammu And Kashmir High Court · (2009) JKJ 280 Supp
Indian Medical Council Act, 1956 — Section 13(3), 25
High Courts16 Sept 2009
Ashmi & Anr. Vs Assistant Commissioner & Ors.
Jammu And Kashmir High Court · (2009) JKJ 360 Supp : (2011) 1 SriLJ 50
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 4Jammu and Kashmir Tenancy Act, 1980 — Section 2Jammu and Kashmir Transfer of Property Act, 1977 — Section 2, 54
High Courts16 Sept 2009
Shahnaz Dar Vs Medical Council of India & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 542
Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 13(3), 25(2)
High Courts16 Sept 2009
Farooq Sheikh Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 192
Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(4)
High Courts15 Sept 2009
Executive Engineer & Ors. Vs J & K State Consumer Protection Commission & Ors.
Jammu And Kashmir High Court · (2009) JKJ 534 Supp
Jammu and Kashmir Consumer Protection Act, 1987 — Section 2(d)
High Courts15 Sept 2009
Mohammad Jabbar Vs Fayaz Ahmad Khanday & Ors.
Jammu And Kashmir High Court · (2009) JKJ 439 Supp
High Courts15 Sept 2009
Siraj-ud-din Ahmad (Dr.) & Anr. Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 150 Supp
Jammu and Kashmir Health and Familty Welfare (Gazetted) Service Recruitment Rules, 2006 — Schedule 2
High Courts15 Sept 2009
Santosh Sharma Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 1 Supp
High Courts15 Sept 2009Dismissed
Harbans Singh and Another Vs J.D.A. and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 237
Jammu and Kashmir Development Act, 1970 — Section 17, 17(2)
High Courts15 Sept 2009Dismissed
Ab. Qayoom Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 340
High Courts04 Sept 2009
Susheela Devi Vs Munish Kapoor
Jammu And Kashmir High Court · (2009) JKJ 638 Supp
Jammu and Kashmir Criminal Procedure Code, 1989 — Chapter 17, 190, 202, 204, 482Ranbir Penal Code, 1989 — Section 193, 34, 465
High Courts02 Sept 2009
Mohammad Ashraf Lone Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 596 Supp
Police Rules, 1960 — Rule 187, 359