High Courts01 Sept 2009
Nazir Ahmad Shah Vs State & Anr.
Jammu And Kashmir High Court · (2009) JKJ 569 Supp
Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 7 of 19
High Courts31 Aug 2009Dismissed
Hamidullah Changal Vs State and Another
Jammu And Kashmir High Court · (2010) 1 JKJ 259
High Courts28 Aug 2009
Suraya Jabeen Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 528 Supp
High Courts28 Aug 2009
Zulfkar Ali Vs State & Ors.
Jammu And Kashmir High Court · (2010) 1 JKJ 231
Constitution of India, 1950 — Article 16
High Courts28 Aug 2009Allowed
All Indegenious Medicines Organization and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 249
High Courts28 Aug 2009Allowed
Zulfkar Ali Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 231
High Courts27 Aug 2009
Showkat Ali Mufti (Dr.) Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 42 Supp
High Courts27 Aug 2009
Fahmeeda Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 25 Supp
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts27 Aug 2009
State of J&K & Anr. Vs Aijaz Ahmed Shah
Jammu And Kashmir High Court · (2009) JKJ 13 Supp
Passports Act, 1967 — Section 12Ranbir Penal Code, 1989 — Section 5(2)Registration of Foreigners Rules, 1992 — Form B, 4
High Courts26 Aug 2009Allowed
Syed Asiya Andrabi Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 493
Constitution of India, 1950 — Article 22, 22(5)
High Courts25 Aug 2009
Darbari Lal Sharma & Ors. Vs J & K State Forest Corporation & Ors.
Jammu And Kashmir High Court · (2009) JKJ 635 Supp
High Courts25 Aug 2009
Mohd.Sadiq Vs State & Ors.
Jammu And Kashmir High Court · (2009) JKJ 54 Supp
Civil Service Regulations, 1956 — Article 39, 21
High Courts24 Aug 2009
Mumtaz Ahmad Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2009) 08 J&K CK 0002
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57, 8
High Courts24 Aug 2009Dismissed
Harjeet Singh Vs State State Vs Harjeet Singh and Another
Jammu And Kashmir High Court · (2009) 08 J&K CK 0001
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 157, 161
High Courts21 Aug 2009
National Insurance Co.Ltd. Vs Shagufta & Ors.
Jammu And Kashmir High Court · (2009) JKJ 574 Supp
Motor Vehicles Act, 1939 — Section 95
High Courts20 Aug 2009
New Century Communications & Ors. Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) JKJ 578 Supp
Constitution of India, 1950 — Article 226
High Courts20 Aug 2009
New India Assurance Co.Ltd.& Ors. Vs Virender Mohan Kapoor & Ors.
Jammu And Kashmir High Court · (2009) JKJ 625 Supp
Insurance Act, 1938 — Section 64VB
High Courts20 Aug 2009
Nighat Majid (Dr.) & Ors. Vs Financial Commissioner & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 785
Jammu and Kashmir Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sale) Rules, 1997 — Rule 5(d)Jammu and Kashmir Migrant Immovable Property Preservation, Protection and Restraint on Distress Sales) Act, 1997 — Section 3, 4, 7
High Courts19 Aug 2009Dismissed
Dina and Others Vs Tirlok Singh and Others
Jammu And Kashmir High Court · (2009) 08 J&K CK 0014
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 13
High Courts18 Aug 2009
Mohd.Afzal Malik Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 735
Jammu and Kashmir Land Revenue Act, 1996 — Section 63, 90, 91(cc), 91(ee)