High Courts17 Jul 2009

Feroz Ahmad Vs State of J&K & Ors.

Jammu And Kashmir High Court · (2009) 3 JKJ 796

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Jammu and Kashmir Civil Courts Act, 1977 — Section 30Jammu and Kashmir High Court Rules, 1975 — Rule 4
High Courts15 Jul 2009

Ghulam Ali Dar Vs State of J & K

Jammu And Kashmir High Court · (2009) 3 JKJ 402

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 227, 228, 231, 342Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(1)(e), 5(2)
High Courts10 Jul 2009

Raja Vs Khatija

Jammu And Kashmir High Court · (2009) 3 JKJ 815

Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151