High Courts08 Jul 2009
Vinay Pasricha & Anr. Vs Bashir Ahmad Khan & Anr.
Jammu And Kashmir High Court · (2009) 3 JKJ 807
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10, Order 6 Rule 17
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 10 of 19
High Courts06 Jul 2009
Shaista Naaz Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 810
High Courts06 Jul 2009Allowed
Ajit Singh and Another Vs State and Another
Jammu And Kashmir High Court · (2010) 1 JKJ 460
Ranbir Penal Code, 1989 — Section 302, 34
High Courts06 Jul 2009Allowed
Mehraj-ud-Din Kant Vs Nadia Akhter
Jammu And Kashmir High Court · AIR 2010 J&K 88
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts03 Jul 2009
Mohd.Muzaffar Ahmad Sheikh Vs Rifat Ara & Anr.
Jammu And Kashmir High Court · (2009) JKJ 3 Supp
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488
High Courts01 Jul 2009
Abdul Ahad & Anr. Vs State & Anr.
Jammu And Kashmir High Court · (2010) 2 SriLJ 766
Ranbir Penal Code, 1989 — Section 298A, 39
High Courts01 Jul 2009Allowed
Tej Ram Vs Rajinder Singh and Others
Jammu And Kashmir High Court · (2010) ACJ 2261 : (2011) 4 TAC 699
Motor Vehicles Act, 1998 — Section 147, 148
High Courts01 Jul 2009Dismissed
Vipin Paul Sharma Vs Joginder Singh
Jammu And Kashmir High Court · (2011) 1 Crimes 673 : (2011) 8 RCR(Criminal) 1457
Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b)
High Courts30 Jun 2009Dismissed
National Insurance Co. Vs Paras Ram and Others and Inderjit and Others
Jammu And Kashmir High Court · (2009) 06 J&K CK 0001
Motor Vehicles Act, 1988 — Section 163, 163A, 173, 178
High Courts29 Jun 2009Dismissed
Ram Saroop and Others Vs Basant Ram
Jammu And Kashmir High Court · (2009) 06 J&K CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts05 Jun 2009
Lal Chand & Ors. Vs State of J & K
Jammu And Kashmir High Court · (2009) JKJ 422 Supp : (2010) 1 SriLJ 124
Ranbir Penal Code, 1989 — Section 148, 149, 302
High Courts05 Jun 2009Dismissed
Parlhad Singh and Others Vs Collector Assistant Commissioner and Another
Jammu And Kashmir High Court · (2009) 2 JKJ 603
Land Acquisition Act, 1894 — Section 18
High Courts05 Jun 2009Allowed
Man Dai Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 606
Limitation Act, 1963 — Article 22, 14
High Courts05 Jun 2009Allowed
Om Parkash Verma and Others Vs Sonu Singh and Others
Jammu And Kashmir High Court · (2011) ACJ 685 : (2009) 2 JKJ 614
High Courts05 Jun 2009Dismissed
Gulzar Hussain Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 679
Border Security Force Rules, 1969 — Rule 122, 43, 44, 45
High Courts05 Jun 2009
Mohd. Farooq Vs Gulshan Wani and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 624
Ranbir Penal Code, 1989 — Section 120B, 494, 497
High Courts05 Jun 2009Dismissed
S.P. Gupta Vs N.I.C. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 659
General Insurance (Employees) Pension Scheme, 1995 — Rule 42, 47General Insurance Business (Nationalisation) Act, 1972 — Section 17(A)
High Courts05 Jun 2009
Sunil Verma and Ors. Vs Varinder Sharma and Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 514 : (2009) 2 KashLJ 20 : (2010) 1 SriLJ 48
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11
High Courts04 Jun 2009Dismissed
Des Raj Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 06 J&K CK 0022
Border Security Force Act, 1968 — Section 19, 40
High Courts04 Jun 2009Dismissed
National Insurance Co. Ltd. Vs Tahira Begum and Others and Rubina Begum and Others
Jammu And Kashmir High Court · (2011) ACJ 209 : (2011) 7 RCR(Civil) 1520