High Courts04 Jun 2009Allowed
Jagdish Singh Vs New India Assurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 227
Motor Vehicles Act, 1988 — Section 2
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2009
377 judgments · page 11 of 19
High Courts04 Jun 2009
Anita Gupta Vs Surinder Singh Sethi & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 705
High Courts04 Jun 2009Allowed
Ab. Hayee Malik Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 326
High Courts04 Jun 2009Allowed
Ayaz Ahmad Khokhar Vs State and Others
Jammu And Kashmir High Court · (2011) 3 JKJ 505
High Courts03 Jun 2009
Abdul Hamid Sheikh Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) JKJ 36 Supp : (2009) 1 SriLJ 286
Constitution of India, 1950 — Article 300A, 31Land Acquisition Act, 1990 — Section 16, 17, 4, 9
High Courts02 Jun 2009Allowed
State Forest Corporation and Others and Divisional Manager and Another Vs Commissioner Provident Fund and Others and State and Others
Jammu And Kashmir High Court · (2009) 06 J&K CK 0023
Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961 — Section 8A
High Courts02 Jun 2009Allowed
Vijay Kumar Atri Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 533
Constitution of India, 1950 — Article 21, 235
High Courts02 Jun 2009
Ashok Kumar Shangloo Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 667
High Courts01 Jun 2009Allowed
Rahul Pant and Another Vs State and Others
Jammu And Kashmir High Court · (2009) 06 J&K CK 0024
Constitution of India, 1950 — Article 14
High Courts28 May 2009
Director Sheep Husbandry & Anr. Vs Kashmiru & Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 654
Jammu and Kashmir Civil Procedure Code, 1977 — Order 8 Rule 5Land Acquisition Act, 1990 — Section 12, 18
High Courts28 May 2009
G.M.Wani Vs State of J&K & Anr.
Jammu And Kashmir High Court · (2009) 3 JKJ 307
Constitution of India, 1950 — Article 234, 235Constitution of Jammu and Kashmir, 1956 — Section 110, 111
High Courts28 May 2009
Prof.S.Jalal & Anr. Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 2 JKJ 70
Sher-i-Kashmir Institute of Medical Sciences Recruitment Rules, 1978 — Rule 2(c), Schedule 2
High Courts27 May 2009
Manzoor Ahmad Khan Vs Ab.Rashid Khan
Jammu And Kashmir High Court · (2009) 3 JKJ 537
High Courts25 May 2009
Sham Kumar Vs State of J. and K. and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 805
High Courts25 May 2009
Mohd.Ashraf Akhoon Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 260
Constitution of India, 1950 — Article 21, 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts25 May 2009
Alam Bhat Vs State & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 250
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 19, 8
High Courts22 May 2009
Gulam Nabi Kumar and Another Vs Mohd. Akbar Teli
Jammu And Kashmir High Court · (2009) 2 JKJ 683
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 May 2009
Shri Panch Dashnaam Zoonaa Akhara and Others Vs Ashok Gupta and Another
Jammu And Kashmir High Court · (2009) 05 J&K CK 0026
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 May 2009
Magpie Hydel Corp. Ltd. Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 445