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Delhi High Court judgments

1,31,711 judgments · page 963 of 6,586

High Courts26 Nov 2024Disposed Of

Mohd. Tahir Hussain Vs State Of NCT Delhi & Anr.

Delhi High Court · (2024) 11 DEL CK 1663

IPC-Sections 109, 114, 147, 148, 149, 186, 353, 392, 427, 435, 436, 454, 34Prevention of Damage to Public Property Act, 1984-Sections 3 and 4Code of Criminal Procedure, 1973-Sections 154, 156, 158, 162, 167(2), 173(2), 173(8), 190, 482
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High Courts26 Nov 2024Allowed

Nazia Habeeb Vs Mohd Najam Khan

Delhi High Court · (2024) 11 DEL CK 1659

Protection of Women from Domestic Violence Act, 2005-Chapter IV, Section 2(a), 2(s), 3, 12, 17, 18, 19, 20, 21, 22, 23, 26IPC-Section 34, 406, 498ACode of Criminal Procedure, 1973-Section 125, 482
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High Courts26 Nov 2024Allowed

Harinder Guman Vs Paramjit Singh Dhillon

Delhi High Court · (2024) 11 DEL CK 1658

Code of Civil Procedure, 1908-Section 151, Order VII Rule 11, 16, 16 Rule 1, 16 Rule 1-ADelhi High Court (Original Side) Rules, 2018-Chapter XI, Clause 2
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