High Courts26 Nov 2024Disposed Of
Nazir Amhad Vs Development Credit Bank Dcb Ltd & Anr
Delhi High Court · (2024) 11 DEL CK 0086
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14
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Delhi High Court judgments
1,31,711 judgments · page 964 of 6,586
High Courts26 Nov 2024Dismissed
Apex International Vs Smt Chanchal Yadav & Ors
Delhi High Court · (2024) 11 DEL CK 0085
High Courts26 Nov 2024Dismissed
Sports Authority Of India & Anr Vs Dr. Kulbir Singh Rana
Delhi High Court · (2024) 11 DEL CK 0015
Constitution of India, 1950 — Article 226
High Courts26 Nov 2024Dismissed
No 40634z Lt A K Thapa (Released) Vs Union Of India & Ors
Delhi High Court · (2024) 11 DEL CK 0014
Constitution of India, 1950 — Article 226
High Courts25 Nov 2024Allowed
M/S Kamal Builders Through Its Proprietor Shri Kamal Gupta Vs M/S K K Spun India Limited
Delhi High Court · (2024) 11 DEL CK 2347
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12, Fourth ScheduleIndian Stamp Act, 1899
High Courts25 Nov 2024Disposed Of
M/S Willus Infrastructure Pvt Ltd Vs M/S Anikar Infrastructure Development Company Private Limited & Ors.
Delhi High Court · (2024) 11 DEL CK 2352
Arbitration and Conciliation Act, 1996-Section 11(6)Indian Stamp Act, 1899
High Courts25 Nov 2024Allowed
Hindustan Colas Pvt Ltd Vs DSC Engineering Pvt Ltd
Delhi High Court · (2024) 11 DEL CK 2353
Arbitration and Conciliation Act, 1996-Section 11(6), 11
High Courts25 Nov 2024Disposed Of
M/s Varindera Constructions Limited Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 11 DEL CK 2355
Arbitration and Conciliation Act, 1996-Section 11(6), 12
High Courts25 Nov 2024Disposed Of
Sanjeev Sehgal & Anr. Vs Purnima Bhatia & Ors.
Delhi High Court · (2024) 11 DEL CK 2225
Code of Civil Procedure, 1908-Section 96, Order VII Rule 11Commercial Courts Act, 2015-Section 13Securitisation and Reconstruction of Financial Assets And Enforcement of Security Interest Act, 2002-Section 34
High Courts25 Nov 2024Disposed Of
Court On Its Own Motion Vs Union Of India & Ors
Delhi High Court · (2024) 11 DEL CK 2202
Rights of Persons with Disabilities Act, 2016-Section 45
High Courts25 Nov 2024Dismissed
Keshav Dev Vs Kamlesh & Anr.
Delhi High Court · (2024) 11 DEL CK 2186
Code of Criminal Procedure, 1973-Section 125
High Courts25 Nov 2024Dismissed
Rajni Batra & Ors. Vs Naveen Batra Alias Yashpal Batra
Delhi High Court · (2024) 11 DEL CK 2185
Protection of Women from Domestic Violence Act, 2005-Section 23CrPC-Section 125
High Courts25 Nov 2024Dismissed
Manish Dabas Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 11 DEL CK 2112
Constitution of India-Article 226, 14Delhi Development Authority (Disposal and Developed Nazul Land) Rules, 1981-Rule 30
High Courts25 Nov 2024Allowed
Staff Selection Commission & Ors. Vs Prince
Delhi High Court · (2024) 11 DEL CK 2070
High Courts25 Nov 2024Allowed
Staff Selection Commission & Ors. Vs Tejveer
Delhi High Court · (2024) 11 DEL CK 2065
High Courts25 Nov 2024Dismissed
Staff Selection Commission & Ors. Vs Prabhat Pandey
Delhi High Court · (2024) 11 DEL CK 2058
Constitution of India-Article 226
High Courts25 Nov 2024Allowed
Union Of India & Ors. Vs Khushbu Kumari
Delhi High Court · (2024) 11 DEL CK 2056
High Courts25 Nov 2024Disposed Of
Staff Selection Commission & Anr. Vs Vishal
Delhi High Court · (2024) 11 DEL CK 2048
High Courts25 Nov 2024Disposed Of
Staff Selection Commission Through Its Chairman & Ors. Vs Ravina Meena
Delhi High Court · (2024) 11 DEL CK 2047