High Courts25 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Gaurav
Delhi High Court · (2024) 11 DEL CK 2045
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 965 of 6,586
High Courts25 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Ankit Kumar
Delhi High Court · (2024) 11 DEL CK 2044
High Courts25 Nov 2024Disposed Of
Union Of India & Ors. Vs Sandeep Kumar
Delhi High Court · (2024) 11 DEL CK 2043
High Courts25 Nov 2024Disposed Of
Staff Selection Commission & Anr. Vs Nitin Singh
Delhi High Court · (2024) 11 DEL CK 2042
High Courts25 Nov 2024Disposed Of
Union Of India & Ors. Vs Amar Rana
Delhi High Court · (2024) 11 DEL CK 2041
High Courts25 Nov 2024Disposed Of
Gautam Bhatia Vs Vinayak Enterprises
Delhi High Court · (2024) 11 DEL CK 2019
Patents Act, 1970-Section 58, 58(2), 59, 64
High Courts25 Nov 2024Dismissed
Prashant Hinjrao Vs State Of NCT Of Delhi
Delhi High Court · (2024) 11 DEL CK 2016
Code of Criminal Procedure, 1973-Section 439, 482Indian Penal Code, 1860-Section 186, 353, 307, 34Arms Act, 1959-Section 25, 27
High Courts25 Nov 2024Allowed
Union Of India & Anr. Vs Central PWD Engineers Association & Ors.
Delhi High Court · (2024) 11 DEL CK 1923
High Courts25 Nov 2024Allowed
Municipal Corporation Of Delhi Vs Dharamvir Singh & Ors.
Delhi High Court · (2024) 11 DEL CK 1924
High Courts25 Nov 2024Disposed Of
Indian Council Of Medical Research Vs Sh. Vipin Kumar & Anr.
Delhi High Court · (2024) 11 DEL CK 1925
High Courts25 Nov 2024Disposed Of
Staff Selection Commission & Anr. Vs Andana Kushwaha
Delhi High Court · (2024) 11 DEL CK 1926
High Courts25 Nov 2024Allowed
Smt. Draupati Devi Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1888
Constitution of India-Article 226, 14, 14 to 18, 38, 39, 39-A, 43, 46
High Courts25 Nov 2024Disposed Of
Priyadarshani Vs Punjab National Bank
Delhi High Court · (2024) 11 DEL CK 1886
Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977-Regulation 6, 6(3), 6(5)Constitution of India-Article 226, 311(2)Evidence Act
High Courts25 Nov 2024
Sunder Lal Janartha Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1804
Constitution of India-Article 226
High Courts25 Nov 2024Dismissed
Staff Selection Commission & Ors. Vs Manju
Delhi High Court · (2024) 11 DEL CK 1803
High Courts25 Nov 2024Disposed Of
Staff Selction Commission & Ors. Vs Rajesh
Delhi High Court · (2024) 11 DEL CK 1801
High Courts25 Nov 2024Dismissed
Delhi Police & Anr. Vs Virendra Singh & Anr.
Delhi High Court · (2024) 11 DEL CK 1800
High Courts25 Nov 2024Dismissed
Union Of India & Ors. Vs Km Alka
Delhi High Court · (2024) 11 DEL CK 1799
High Courts25 Nov 2024Dismissed
Ex Hav Chettar Pal Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1797
High Courts25 Nov 2024Disposed Of
Raj Mal Atul Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2024) 11 DEL CK 1796
Constitution of India-Article 226