High Courts22 Nov 2024Disposed Of
Mr Ashutosh Hajela Vs Delhi Tourism And Transportation Development Corporation Ltd
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 12Indian Stamp Act, 1899
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Delhi High Court judgments
1,31,711 judgments · page 967 of 6,586
High Courts22 Nov 2024Disposed Of
Moneywise Financial Services Pvt Ltd Vs Om Industries Through Its Proprietor Mr. Prashant Thakkar & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 3, 12
High Courts22 Nov 2024Disposed Of
Moneywise Financial Services Pvt Ltd Vs Our Space Infra Developers Pvt Ltd Through Its Directors & Ors.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 3, 12Indian Stamp Act, 1899
High Courts22 Nov 2024Disposed Of
Moneywise Financial Services Pvt Ltd Vs Alok Tripathi & Anr
Delhi High Court · 2024 INSC 53
Arbitration and Conciliation Act, 1996-Section 11, 12, Fourth Schedule
High Courts22 Nov 2024Disposed Of
M/S Moneywise Financial Services Pvt Ltd Vs M/S Malad Residency Through Its Proprietor Sh. Thajuddin K M
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 3, 12
High Courts22 Nov 2024Disposed Of
M/s Moneywise Financial Services Private Limited Vs Pushpa Enterprises Through Its Proprietor Shri Tarun Gupta & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 3, 12
High Courts22 Nov 2024Disposed Of
Moneywise Financial Services Pvt Ltd Vs Bhomia Buttons Pvt Ltd Through Its Directors & Ors
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 3, 12Indian Stamp Act, 1899
High Courts22 Nov 2024Allowed
Sanjeet Kumar Vs Union Of India & Anr.
Delhi High Court · (2024) 11 DEL CK 2161
High Courts22 Nov 2024Disposed Of
Jeet Kumar Sohra Vs Office Of The Principal District And Sessions Judge Head Quarters
Delhi High Court · (2024) 11 DEL CK 2146
CPC-Section 151
High Courts22 Nov 2024Dismissed
Anil Dutt Sharma Vs Rahul Mehra & Ors.
Delhi High Court · (2024) 11 DEL CK 2138
Constitution of India-Article 226Cr.P.C.-Section 482
High Courts22 Nov 2024Dismissed
Purnima Singh Vs Delhi Developoment Authority & Ors.
Delhi High Court · (2024) 11 DEL CK 2116
Constitution of India-Article 21, 25, 226Delhi Development Act, 1957-Section 2(k), 7, 8, 9, 10, 11, 11A, 12, 14Societies Registration Act, XXI of 1860
High Courts22 Nov 2024Allowed
Mukhtyar Singh & Ors. Vs Delhi Development Authority
Delhi High Court · (2024) 11 DEL CK 2107
Constitution of India-Article 226Land Acquisition Act, 1894-Section 4, 6, 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
High Courts22 Nov 2024Allowed
NRA Iron And Steel Pvt Ltd Vs Income Tax Department & Ors.
Delhi High Court · (2024) 11 DEL CK 2103
Direct Tax Vivad Se Vishwas Act, 2020-Section 2(1)(a), 2(1)(a)(i), 2(1)(j), 3, 4, 5(1), 5(2), 10 & 11Income-tax Act, 1961-Section 144-C, 144-C(5), 144-C(13), 264, 251, 115-JAA, 115-D, Chapter XIX-ACPC-Order XLVII Rule 1
High Courts22 Nov 2024Dismissed
Pr. Commissioner Of Income Tax – 04 Vs M/s Gragerious Projects Pvt. Ltd.
Delhi High Court · (2024) 11 DEL CK 2098
Income Tax Act, 1961-Section 271(1)(c), 271, 274, 142(1), 143(2), 143(3)Constitution of India-Article 14
High Courts22 Nov 2024Dismissed
Union Of India & Ors. Vs Lt Col Vs Hosalli
Delhi High Court · (2024) 11 DEL CK 2063
High Courts22 Nov 2024Dismissed
Union Of India & Ors. Vs NK/DSC Santosh Kumar Pramanik (Retd.)
Delhi High Court · (2024) 11 DEL CK 2062
Constitution of India-Article 226Armed Forces Tribunal Act, 2007-Section 14
High Courts22 Nov 2024Dismissed
WO Karan Singh Retd. Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2061
Air Force Act, 1950
High Courts22 Nov 2024Dismissed
Atesh Sharma Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2060
High Courts22 Nov 2024Allowed
Ganesh Grains Ltd. Vs Dharmendra Kumar Gupta & Anr.
Delhi High Court · (2024) 11 DEL CK 2017
Trade Marks Act, 1999-Sections 57, 47(1), 9(2)(a), 11(1)(b), 18, 47(1)(b), 18(1), 9(1)(a), 11(1)(a), 11