High Courts26 Nov 2024
Air Force Golden Jubilee Institute Vs Rajesh Kumar Ravi
Delhi High Court · (2024) 11 DEL CK 1922
Delhi School Education Rules, 1973-Rule 1202, 119(b) iii, 120, 120(1), 120(1)(d)(i), 120(1)(d)(ii), 120(1)(d)(iv)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 962 of 6,586
High Courts26 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Upendra Singh
Delhi High Court · (2024) 11 DEL CK 1927
High Courts26 Nov 2024Partly Allowed
Union Of India Vs Vijay Kumar Saini
Delhi High Court · (2024) 11 DEL CK 1928
High Courts26 Nov 2024Partly Allowed
Union Of India & Ors. Vs Jai Bhagwan
Delhi High Court · (2024) 11 DEL CK 1932
High Courts26 Nov 2024Dismissed
Santosh Singh Golia Vs The Council Of Scientific And Industrial Research & Ors.
Delhi High Court · (2024) 11 DEL CK 1933
High Courts26 Nov 2024Allowed
Vinay Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1883
Constitution of India-Articles 226, 227Right to Information Act, 2005
High Courts26 Nov 2024Allowed
Dr. Anita Agarwal Vs University Of Delhi & Ors.
Delhi High Court · (2024) 11 DEL CK 1882
Constitution of India-Article 226, 300-ACentral Civil Services (Pension) Rules, 1972-Rule 13, 14, 14(2), 19PGIMER, Chandigarh Regulations, 1967-Regulation No. 61 of Schedule-1
High Courts26 Nov 2024
Seema Mehta Vs GNCT Of Delhi & Ors.
Delhi High Court · (2024) 11 DEL CK 1878
Constitution of India-Article 226, 21
High Courts26 Nov 2024Allowed
Chandan Sawhney & Ors. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 11 DEL CK 1877
Constitution of India-Article 226, 227Indian Companies Act, 1956Delhi Lands (Restrictions on Transfer) Act, 1972-Section 4, 8
High Courts26 Nov 2024Disposed Of
Nazir Amhad Vs Development Credit Bank DCB Ltd & Anr.
Delhi High Court · (2024) 11 DEL CK 1842
SARFAESI Act-Section 13(2), 14
High Courts26 Nov 2024Dismissed
Daljit Singh & Anr. Vs Lt Col Dr Yasmin Yusufzai & Ors.
Delhi High Court · (2024) 11 DEL CK 1841
High Courts26 Nov 2024Disposed Of
Ram Kumar Gautam & Ors. Vs Union Of India (Through Secterary) & Ors.
Delhi High Court · (2024) 11 DEL CK 1792
Constitution of India-Article 226
High Courts26 Nov 2024Dismissed
Ex Ct /Dvr Jitender Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1791
CRPF Act, 1949-Section 11(1)Central Civil Services (Conduct) Rules, 1964-Rule 3(c)Prohibition Act-Section 66(B), 65 A.E, 116(B)
High Courts26 Nov 2024Disposed Of
Sube Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1790
High Courts26 Nov 2024Disposed Of
Asst Comdt Amit Anand Pandey Vs Union Of India & Anr.
Delhi High Court · (2024) 11 DEL CK 1789
CCS (Leave) Rules-Rule 25(1)CCS (CCA) Rules, 1965-Rule 14
High Courts26 Nov 2024Disposed Of
Pushpa & Ors. Vs Lakhvinder Singh & Ors.
Delhi High Court · (2024) 11 DEL CK 1742
Motor Vehicle Act, 1988-Section 173
High Courts26 Nov 2024Disposed Of
Rajendra Prasad Vs Rakesh Singh & Ors.
Delhi High Court · (2024) 11 DEL CK 1739
Motor Vehicles Act, 1988-Section 173Indian Penal Code-Section 379, 338
High Courts26 Nov 2024Disposed Of
United India Insurance Co. Ltd. Vs Smt. Sharda & Ors.
Delhi High Court · (2024) 11 DEL CK 1738
Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Section 279, 304A
High Courts26 Nov 2024Dismissed
Rishi Pal Vs Chola Ms Gen Ins Co Ltd & Anr
Delhi High Court · (2024) 11 DEL CK 1737
Motor Vehicle Act, 1988-Section 173, 166Indian Penal Code, 1860-Section 279, 337Fatal Accidents Act-Section 1A
High Courts26 Nov 2024Disposed Of
Ken V.C. Hung & Anr. Vs Ved Prakash Sharma (Deceased) Thr Lrs
Delhi High Court · (2024) 11 DEL CK 1732
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, I Rule 10, XXXVIICompanies Act