High Courts26 Nov 2024
Saroj Rani Vs Bimla Tyagi & Ors. (Since Deceased Through Her Lrs)
Delhi High Court · (2024) 11 DEL CK 2237
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 961 of 6,586
High Courts26 Nov 2024Dismissed
Ms. X Vs State & Anr.
Delhi High Court · (2024) 11 DEL CK 2184
Indian Penal Code, 1860-Section 376Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3, 3(2)(v), 8, 8(c), 18, 18-ACrPC-Section 164, 438
High Courts26 Nov 2024Dismissed
Abhishek Deep Vs State Nct Of Delhi
Delhi High Court · (2024) 11 DEL CK 2183
Indian Penal Code, 1860-Section 364A, 506Code of Criminal Procedure, 1973-Section 408Constitution of India-Article 21
High Courts26 Nov 2024Partly Allowed
Sh. Shobhit Sharma Vs Smt. Shweta Dogra
Delhi High Court · (2024) 11 DEL CK 2178
CrPC-Section 125
High Courts26 Nov 2024Dismissed
M/S Progressive Construction Ltd Vs Himadri Shankar Roy & Anr.
Delhi High Court · (2024) 11 DEL CK 2164
Limitation Act-Sections 5, 14, 2(h)Code of Civil Procedure, 1908-Order IX Rule 13, XXI, XXXIII Rule 2Insolvency and Bankruptcy Code (IBC)
High Courts26 Nov 2024Dismissed
Apex International Vs Smt Chanchal Yadav & Ors.
Delhi High Court · (2024) 11 DEL CK 2133
High Courts26 Nov 2024Disposed Of
Mohd. Rizban Vs Delhi Development Authority Through Its Vice Chairman
Delhi High Court · (2024) 11 DEL CK 2131
High Courts26 Nov 2024Disposed Of
Rukmani Devi Vs Sh Abhishek Kumar & Ors.
Delhi High Court · (2024) 11 DEL CK 2130
High Courts26 Nov 2024Disposed Of
Mukesh Kumar Singla & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2024) 11 DEL CK 2128
High Courts26 Nov 2024Dismissed
Mohd Arshad & Ors. Vs Union Of India
Delhi High Court · (2024) 11 DEL CK 2106
Delhi High Courts Act, 1996-Section 10Delhi Rent Control Act, 1958-Section 1(2), Proviso to Section 1(2), 14(1)(e), 14(7), 25B, 25B(8), Proviso to Section 25B(8), 38, First ScheduleCode of Civil Procedure, 1908-Section 151
High Courts26 Nov 2024Disposed Of
Baikuntha Nath Das Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2057
High Courts26 Nov 2024Disposed Of
Ashish Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2055
High Courts26 Nov 2024Disposed Of
Naik Mohinder Lal (No-9078239) Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2051
Central Government General Pool Residential Accommodation Rules, 2017-Rule 43
High Courts26 Nov 2024Disposed Of
Sh. Gopal Krishan Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2024) 11 DEL CK 2050
High Courts26 Nov 2024Allowed
Syngenta Crop Protection AG Vs Assistant Controller Of Patents
Delhi High Court · (2024) 11 DEL CK 2028
Patents Act, 1970-Section 117A, 14, 3(h), 3(i), 15, 57 to 59, 58(1), 59National Bank for Agriculture and Rural Development Act, 1981Agriculture Produce (Grading and Marking) Act, 1937
High Courts26 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Rohit Yadav
Delhi High Court · (2024) 11 DEL CK 2002
High Courts26 Nov 2024Disposed Of
Staff Selection Commission & Ors. Vs Rocky Kumar
Delhi High Court · (2024) 11 DEL CK 2001
High Courts26 Nov 2024Allowed
Om Kumar Vs Govt. Of N CT Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 2000
High Courts26 Nov 2024Disposed Of
GNCTD & Ors. Vs Narendra Kumar
Delhi High Court · (2024) 11 DEL CK 1907
High Courts26 Nov 2024Dismissed
Sports Authority Of India & Anr. Vs Dr. Kulbir Singh Rana
Delhi High Court · (2024) 11 DEL CK 1916
Constitution of India-Article 226Sports Authority of India (Sports Sciences and Sports Medicine) Staff Recruitment Rules, 1992-Rule 4(a)2022(4) Staff Recruitment Rules