High Courts14 Feb 2025Dismissed
Shagun Bagai And Anr Vs Veena Luthra And Ors
Delhi High Court · (2025) 02 DEL CK 1119
Code of Civil Procedure, 1908 - Section 96, Order 12 Rule 6, Order 41
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 886 of 6,525
High Courts14 Feb 2025Dismissed
Jan Chetna Jagriti Avom Shaikshanik Vikas Manch & Ors Vs Sh Anand Raj Jhawar Sole Proprietor Of M/S Rr Agrotech
Delhi High Court · (2025) 02 DEL CK 1118
Code of Civil Procedure, 1908 - Section 96, Order 21Limitation Act, 1963 - Section 5
High Courts14 Feb 2025Allowed
Oriental Insurance Co Ltd Vs Khushanuma And Ors
Delhi High Court · (2025) 02 DEL CK 1113
Motor Vehicles Act, 1988 - Section 140, 166
High Courts14 Feb 2025Dismissed
Suvashish Roy @ Jessy Roy Vs Narcotics Control Bureau
Delhi High Court · (2025) 02 DEL CK 1124
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 19, 20(b)(ii)(A), 21(b), 22(c), 23, 24, 27A, 29, 37, 37(1)(b), 42(1), 67, 52A, 54
High Courts14 Feb 2025Dismissed
Alok Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1123
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 164Bharatiya Nyaya Sanhita, 2023 - Section 64, 351(2)
High Courts14 Feb 2025Dismissed
Baljit Singh Vs Managing Director National Seeds Corporation Ltd. & Anr
Delhi High Court · (2025) 02 DEL CK 1122
Constitution of India, 1950 - Article 226
High Courts14 Feb 2025Dismissed
Darshana Bhola & Ors Vs Smt. Poonam Saxena
Delhi High Court · (2025) 02 DEL CK 1120
Delhi Rent Control Act, 1958 - Section 3(c)
High Courts13 Feb 2025Disposed Of
Bir Singh Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1117
High Courts13 Feb 2025Disposed Of
Sh. Subhash Chand Vs Smt. Maya & Ors
Delhi High Court · (2025) 02 DEL CK 1116
Code of Criminal Procedure, 1973 - Section 125, 397, 401, 482Protection of Women from Domestic Violence Act, 2005 - Section 12
High Courts13 Feb 2025Dismissed
EX CT/WC Pardeshi Jitendra Singh Of 179 BN Vs Union Of India & Anr
Delhi High Court · (2025) 02 DEL CK 1115
Constitution of India, 1950 - Article 226, 227Central Reserve Police Force Act, 1949 - Section 11(1)Central Reserve Police Force Rules, 1955 - Rule 27, 29, 30
High Courts13 Feb 2025Disposed Of
Ujjawal Sharma Vs Govt Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1114
Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 94, 483, 528Code of Criminal Procedure, 1973 - Section 439Bharatiya Nyaya Sanhita, 2023 - Section 105, 106, 125(A), 281
High Courts12 Feb 2025Disposed Of
Deepali Aggarwal Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1112
High Courts12 Feb 2025Disposed Of
Sh. Tara Chand Vs Chairman , Delhi Development Authority And Another
Delhi High Court · (2025) 02 DEL CK 1111
High Courts12 Feb 2025Disposed Of
Amardeep Singh Vs State (Gnct Of Delhi) And Anr
Delhi High Court · (2025) 02 DEL CK 1110
Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 164, 313Indian Penal Code, 1860 - Section 313, 376
High Courts12 Feb 2025Disposed Of
Rajiv Sharma Vs Commissioner Municipal Corporation Of Delhi And Ors
Delhi High Court · (2025) 02 DEL CK 1109
High Courts12 Feb 2025Disposed Of
Kan Damian Kouassi Vs State Of Nct Of Delhi
Delhi High Court · (2025) 02 DEL CK 1108
Constitution of India, 1950 - Article 21Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 37, 50, 52(2)(A)
High Courts11 Feb 2025Disposed Of
Rashid Proprietor Of Ms Enterprises Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1103
Constitution of India, 1950 - Article 226
High Courts11 Feb 2025Dismissed
Inder Mohan Nagpal Vs Govt Of Nct & Ors
Delhi High Court · (2025) 02 DEL CK 1107
Constitution of India, 1950 - Article 226
High Courts11 Feb 2025Dismissed
Maan Singh Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1105
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 25, 25(1), 25(2), 26, 26(4)
High Courts11 Feb 2025Dismissed
Jai Prakash Vs Director General Central Industry Security Force & Ors
Delhi High Court · (2025) 02 DEL CK 1104
Constitution of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 36Central Civil Services (Pension) Rules, 1972 - Rule 40