CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,30,494 judgments · page 887 of 6,525

High Courts11 Feb 2025Dismissed

Strix Ltd Vs Maharaja Appliances Limited

Delhi High Court · (2025) 02 DEL CK 1098

Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 5(2), Order 9 Rule 6(1)(a), Order 9 Rule 7, Order 9 Rule 13, Order 17 Rule 2, Order 17 Rule 3, Order 18 Rule 17, Order 39 Rules 1, Order 39 Rules 2Commercial Courts Act, 2015 - Section 13(1A)Limitation Act, 1963 - Section 5
Read judgment
High Courts10 Feb 2025Dismissed

S.K. Singhal Vs Union Of India & Ors

Delhi High Court · (2025) 02 DEL CK 1095

Constitution of India, 1950 - Article 226, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 10(1)(a), 14
Read judgment
High Courts10 Feb 2025Disposed Of

Abdul Rashid Sheikh Vs NIA

Delhi High Court · (2025) 02 DEL CK 1091

Constitution of India, 1950 - Article 14, 21, 105, 105(1), 105(2), 226Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 120B, 121, 121A
Read judgment
High Courts10 Feb 2025Disposed Of

Santosh Kumar Vs State Govt Of Nct Of Delhi Through SHO

Delhi High Court · (2025) 02 DEL CK 1088

Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 183, 483Bharatiya Nyaya Sanhita, 2023 - Section70(1), 74, 78, 87, 126(2), 351(2)Scheduled Caste and Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(r)
Read judgment