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Delhi High Court judgments

1,30,494 judgments · page 885 of 6,525

High Courts17 Feb 2025Dismissed

Sonu Vs Central Bureau Investigation

Delhi High Court · (2025) 02 DEL CK 1146

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348, 528Code of Criminal Procedure, 1973 - Section 173(8), 313, 482Indian Penal Code, 1860 - Section 201, 409, 420, 468, 471
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High Courts17 Feb 2025Dismissed

Shubham Yadav Vs Central Bureau Investigation

Delhi High Court · (2025) 02 DEL CK 1145

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 348, 528Code of Criminal Procedure, 1973 - Section 173(8), 313, 482Indian Penal Code, 1860 - Section 201, 409, 420, 468, 471
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High Courts17 Feb 2025Disposed Of

Gautam Saluja Vs Jitender Kumar Sethi & Anr

Delhi High Court · (2025) 02 DEL CK 1128

Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11, Order 9 Rule 13Code of Criminal Procedure, 1973 - Section 156(3)Indian Penal Code, 1860 - Section 34, 406, 420
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