CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,29,946 judgments · page 848 of 6,498

High Courts25 Mar 2025

Sohnu Mohan Vs Ramona Jind & Ors.

Delhi High Court · (2025) 03 DEL CK 1979

CPC-Section 151, Order XXXIII Rules 1 and 2, XXXIII Rule 3, 11, 10, 94(e)CrPC-Section 340Protection of Woman from Domestic Violence Act, 2005
Read judgment
High Courts25 Mar 2025Allowed

Shushant Muttreja & Anr. Vs Vinod Yadav

Delhi High Court · (2025) 03 DEL CK 1909

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VIII Rule 1, I Rule 10(2), VII Rule 1Companies Act, 1956-Section 446, 446(1), 446(2), 446(2)(a), 446(2)(b), 446(3), 446(4), 433(1)(e), 441(2), 391, 466Companies (Amendment) Act, 1960
Read judgment
High Courts25 Mar 2025Allowed

Shushant Muttreja & Anr. Vs Ram Kumar Rathi & Anr.

Delhi High Court · (2025) 03 DEL CK 1907

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 1, VIII Rule 1, I Rule 10(2)Companies Act, 1956-Section 446, 446(1), 446(2), 446(2)(a), 446(2)(b), 441(2), 433(1)(e), 391, 466Companies (Amendment) Act, 1960
Read judgment
High Courts25 Mar 2025Allowed

Shushant Muttreja & Anr. Vs Ram Kumar Rathi & Anr.

Delhi High Court · (2025) 03 DEL CK 1903

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VIII Rule 1, I Rule 10(2), VII Rule 1Companies Act, 1956-Section 446, 446(1), 446(2), 446(2)(a), 446(2)(b), 441(2), 433(1)(e), 391, 466Companies (Amendment) Act, 1960
Read judgment