High Courts26 Mar 2025Disposed Of
Nitin Jain Vs Ansal Hi-Tech Townships Ltd
Delhi High Court · (2025) 03 DEL CK 1970
Companies Act, 1956-Section 433, 433(e)Negotiable Instruments Act, 1881
COURT ARCHIVE
Delhi High Court judgments
1,29,946 judgments · page 847 of 6,498
High Courts26 Mar 2025Dismissed
Sudhir Kumar Vs Chameli Devi
Delhi High Court · (2025) 03 DEL CK 1969
Code of Civil Procedure, 1908-Section 115, 151, Order I Rule 10(2), I Rule 10
High Courts26 Mar 2025Disposed Of
Shalender Chauhan Vs DCP Control Room & Ors.
Delhi High Court · (2025) 03 DEL CK 1967
Motor Vehicle Act, 1988-Section 173CPC-Order 41 Rule 27
High Courts26 Mar 2025Disposed Of
M/S Quantus Management System Pvt Ltd Through Director Mr Saurav Kumar Singh Vs Delhi Development Authority Through Assistant Director Land Sales Branch Residential
Delhi High Court · (2025) 03 DEL CK 1890
Constitution of India-Article 14
High Courts26 Mar 2025Disposed Of
Mr. Nathi Mal Gupta Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 03 DEL CK 1888
IPC-Section 34, 420Code of Criminal Procedure-Section 91
High Courts26 Mar 2025
DQS Certification India Pvt.Ltd. Vs ISACA Inc. & Ors.
Delhi High Court · (2025) 03 DEL CK 1879
Code of Civil Procedure-Order VII Rule 10, VII Rule 11, Section 151, 20, 20(c)Arbitration Act, 1940-Section 20Indian Contract Act, 1872-Section 23, 28
High Courts26 Mar 2025Disposed Of
Wannamo Marketing Private Limited Vs House Of Fitness Private Limited
Delhi High Court · (2025) 03 DEL CK 1866
Arbitration and Conciliation Act, 1996-Section 21, 12, IVth Schedule
High Courts26 Mar 2025Disposed Of
91 Springboard Business Hub Private Limited Vs Boston Institute Of Analytics Global Education Private Limited
Delhi High Court · (2025) 03 DEL CK 1863
Arbitration and Conciliation Act, 1996-Section 11, 12(2), IVth Schedule
High Courts26 Mar 2025Disposed Of
Anupam Kapur Vs State Of Nct Of Delhi
Delhi High Court · (2025) 03 DEL CK 1857
Indian Succession Act, 1925-Section 278
High Courts26 Mar 2025Disposed Of
Grow Money Capital Private Limited Vs Jumbo Finvest India Limited & Ors.
Delhi High Court · (2025) 03 DEL CK 1855
Companies Act, 1956Arbitration and Conciliation Act, 1996-Section 21, 12 (2)Indian Stamp Act, 1899
High Courts26 Mar 2025Allowed
Aamin Vs The State NCT Of Delhi
Delhi High Court · (2025) 03 DEL CK 1845
NDPS Act-Section 20
High Courts26 Mar 2025Allowed
Rana Pratap Singh Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1842
IPC-Section 354POCSO Act-Section 10
High Courts26 Mar 2025Allowed
Shri Luvkesh Aggarwal Vs State Of Delhi & Ors.
Delhi High Court · (2025) 03 DEL CK 1841
BNS Act-Section 110
High Courts26 Mar 2025Dismissed
Shasmith Technologies Private Limited Vs Max Healthcare Institute Limited
Delhi High Court · (2025) 03 DEL CK 2117
CPC-Order XIII-A, VII Rule 11, XXXIX Rules 1 & 2, Section 151, XXXIX Rule 3Commercial Courts Act-Section 12A, 12
High Courts26 Mar 2025Disposed Of
Ankit Bansal Vs S. Paramjeet Singh Khurana
Delhi High Court · (2025) 03 DEL CK 2116
CPC-Order VII Rule 11Indian Partnership Act-Section 69(3)
High Courts26 Mar 2025Disposed Of
Chandan Bhatia Vs Mr Satish Singhal & Anr.
Delhi High Court · (2025) 03 DEL CK 2109
CPC-Section 151, Order I Rule 10, XVA, XVA (2), 17Constitution of India-Article 227
High Courts26 Mar 2025Disposed Of
Cars 24 Services Pvt. Ltd. Vs DNA Architects
Delhi High Court · (2025) 03 DEL CK 2108
Arbitration & Conciliation Act, 1996-Section 34Limitation Act, 1963-Section 5
High Courts26 Mar 2025Allowed
Naveen Chikara & Anr. Vs State & Ors.
Delhi High Court · (2025) 03 DEL CK 2107
High Courts26 Mar 2025Disposed Of
Parmeshwar Kumar Bagga Vs Avinash Bagga
Delhi High Court · (2025) 03 DEL CK 2106
CPC-Section 151, 144, Order XXIII Rule 3AConstitution of India-Article 227
High Courts26 Mar 2025
M/s. Mocemsa Care Vs The Registrar Of Trade Marks
Delhi High Court · (2025) 03 DEL CK 2081
Trade Marks Act, 1999-Section 91, 9(1)(a), 9(1)(b), 9, 20(1)