High Courts07 Nov 1966Sardar Begum Vs Jagdish Chand Bhandari, Defendant Delhi High Court · AIR 1967 Delhi 61Read judgment
High Courts07 Nov 1966M.L. Joshi Vs Director of Estates, Government of India, New Delhi and Another Delhi High Court · AIR 1967 Delhi 86Read judgment
High Courts07 Nov 1966S.K. Chatterjee and Another Vs J.N. Ghosal Delhi High Court · AIR 1967 Delhi 49Read judgment
High Courts01 Nov 1966DismissedUnion of India (UOI) and Another Vs Viranwali and Others Delhi High Court · (1967) ACJ 41Read judgment
High Courts20 Sept 1966Chief Controlling Revenue Authority and Another Vs Fertilizer Corporation of India Ltd. and Others Delhi High Court · AIR 1969 Delhi 130Read judgment