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Delhi High Court judgments

1,29,946 judgments · page 846 of 6,498

High Courts27 Mar 2025

Dilip Tripathi Vs State (NCT of Delhi)

Delhi High Court · (2025) 03 DEL CK 1733

Criminal Procedure Code, 1973-Section 374(2), 313, 161Indian Penal Code, 1860-Section 302, 34, 201, 304 Part I, 304 Part II, 300 Exception 1, 300 Exception 4Indian Evidence Act, 1872-Section 27, 145, 105
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High Courts27 Mar 2025Dismissed

Gaurav Vs State Of Nct Of Delhi

Delhi High Court · (2025) 03 DEL CK 1142

Code of Criminal Procedure 1973 - Section 82Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 109(1), 190, 191(2), 191(3)
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High Courts27 Mar 2025Partly Allowed

Raju Tiwari Vs State (Nct Of Delhi)

Delhi High Court · (2025) 03 DEL CK 1126

Code of Criminal Procedure, 1973 - Section 161, 313, 374(2)Indian Penal Code ,1860 - Section 34, 201, 300, 302, 304I, 304IIEvidence Act, 1872 - Section 27, 105, 145
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High Courts27 Mar 2025Partly Allowed

Dalip Tripathi Vs State

Delhi High Court · (2025) 03 DEL CK 1125

Code of Criminal Procedure, 1973 - Section 161, 313, 374(2)Indian Penal Code ,1860 - Section 34, 201, 300, 302, 304I, 304IIEvidence Act, 1872 - Section 27, 105, 145
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