COURT ARCHIVE

Delhi High Court judgments

1,29,946 judgments · page 849 of 6,498

High Courts25 Mar 2025Allowed

Shushant Muttreja & Anr. Vs Ram Kumar Rathi & Anr.

Delhi High Court · (2025) 03 DEL CK 1978

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VIII Rule 1, I Rule 10(2), VII Rule 1Companies Act, 1956-Section 391, 433(1)(e), 441(2), 446, 446(1), 446(2), 446(2)(a), 446(2)(b), 466Companies (Amendment) Act, 1960

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High Courts25 Mar 2025Disposed Of

Pooja Kaushik Vs State (Govt. Of NCT Of Delhi) & Anr.

Delhi High Court · (2025) 03 DEL CK 1898

CrPC-Section 482, 156(3)IPC-Sections 420, 468, 471, 506, 34, 147, 148, 149, 326A, 341

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High Courts25 Mar 2025Disposed Of

Rambir Kaushik Vs State (Govt. Of NCT Of Delhi) & Anr.

Delhi High Court · (2025) 03 DEL CK 1896

CrPC-Section 482IPC-Section 34, 147, 148, 149, 326A, 341, 420, 468, 471, 506

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High Courts25 Mar 2025Disposed Of

M S Outline Design N Interiors India Pvt Ltd Vs IILM Institute For Higher Education & Ors.

Delhi High Court · (2025) 03 DEL CK 1865

Arbitration and Conciliation Act, 1996-Section 11, 21, 12, Fourth Schedule

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High Courts25 Mar 2025Allowed

Prity Kumari Alias Priti Kumari Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 03 DEL CK 1853

BNS-Section 316(3)

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High Courts25 Mar 2025Dismissed

Naveen Kumar Vs The State Govt Of NCT Delhi

Delhi High Court · (2025) 03 DEL CK 1852

IPC-Section 302

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High Courts25 Mar 2025

Vikram Yadav Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 03 DEL CK 1851

IPC-Section 186, 353, 307, 34, 302, 364A, 384, 419, 120-B

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High Courts25 Mar 2025Allowed

Sifarish Khan Vs The State (Govt Of NCT)

Delhi High Court · (2025) 03 DEL CK 1849

BNS-Sections 319(2), 318(4), 61(2)Cr.P.C.-Section 161

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High Courts25 Mar 2025Allowed

Narender Kumar Vs State GNCTD Of Delhi & Anr.

Delhi High Court · (2025) 03 DEL CK 1848

Cr.P.C-Section 91IPC-Sections 323/342/376/376(2)(n)/34POCSO Act-Section 6/21

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High Courts25 Mar 2025Allowed

Dr. Chandna Shekhar Vs State N.C.T Of Delhi

Delhi High Court · (2025) 03 DEL CK 1846

BNS-Section 123/64/87/351(2)/3(5)POCSO Act-Section 6, 21BNSS-Section 183

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High Courts25 Mar 2025Dismissed

Mrs. Rama Alagh & Ors. Vs State (Govt. Of NCT Of Delhi) & Ors.

Delhi High Court · (2025) 03 DEL CK 1803

Indian Succession Act, 1925-Section 299, 276, 63, 63(c)Indian Evidence Act, 1872-Section 68, 17, 31IPC-Section 306

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High Courts25 Mar 2025Dismissed

Rehman Aftab Alam Vs Salma Bano & Ors.

Delhi High Court · (2025) 03 DEL CK 1785

CPC-Order XVIII Rule 17, Section 151, 24Constitution of India-Article 227

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High Courts25 Mar 2025Dismissed

Sh Rajesh Kumar Sharma Vs Rajesh Gupta & Anr.

Delhi High Court · (2025) 03 DEL CK 1781

Consumer Protection Act, 2019-Section 41Constitution of India-Article 227

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High Courts25 Mar 2025Disposed Of

Syed Amin Choudhary Vs Life Insurance Corporation

Delhi High Court · (2025) 03 DEL CK 1790

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High Courts25 Mar 2025Allowed

Nampal Singh & Anr. Vs Sh Ramesh Chand

Delhi High Court · (2025) 03 DEL CK 1787

CPC-Order VIII Rule 1Negotiable Instruments Act, 1881-Section 138

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High Courts25 Mar 2025Disposed Of

Chandra Shekhar Bhardwaj Vs Maj. (Retd.) K.R. Suri Since Deceased Through Lr

Delhi High Court · (2025) 03 DEL CK 2118

Constitution of India-Article 227

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High Courts25 Mar 2025Disposed Of

M/S Shellz India Pvt. Ltd. Vs M/S HBD Packaging Pvt. Ltd.

Delhi High Court · (2025) 03 DEL CK 2115

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High Courts25 Mar 2025Disposed Of

Warm Forgings Pvt Ltd Vs Reckon Industries Ltd.

Delhi High Court · (2025) 03 DEL CK 2114

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High Courts25 Mar 2025Dismissed

Rachit Jain Vs Neha Jain

Delhi High Court · (2025) 03 DEL CK 2113

CPC-Section 151

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High Courts25 Mar 2025Disposed Of

Tilak Raj Chitkara Vs Manisha Jain

Delhi High Court · (2025) 03 DEL CK 2112

Limitation Act, 1963-Section 5

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