High Courts01 May 2025Allowed
Alisher Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0804
Narcotic Drugs and Psychotropic Substances Act 1985 - Section 20, 25, 37, 61, 85
COURT ARCHIVE
Delhi High Court judgments
1,29,548 judgments · page 798 of 6,478
High Courts01 May 2025Allowed
Shamim Vs State (N.C.T. Of Delhi)
Delhi High Court · (2025) 05 DEL CK 0803
Indian Penal Code , 1860 - Section 34, 120B, 201, 302
High Courts01 May 2025Disposed Of
Amit Agrawal Vs State Of Nct Delhi & Ors
Delhi High Court · (2025) 05 DEL CK 0801
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita 2023 - Section 483Indian Penal Code , 1860 - Section 34, 120B, 406, 420, 467, 468, 471
High Courts30 Apr 2025Dismissed
Mantec Consultants Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2142
Constitution of India-Article 226, 226(2)
High Courts30 Apr 2025Disposed Of
Surjeet Singh Vs National Ins Co Ltd & Ors.
Delhi High Court · (2025) 04 DEL CK 2162
Motor Vehicles Act, 1988-Section 149(2)(a)(ii), 163-A, 166, Chapter XICPC-Order XII Rule 8
High Courts30 Apr 2025
Baby Vs Office Of Deputy Director Delhi Urban Shelter Improvement Board
Delhi High Court · (2025) 04 DEL CK 2182
Code of Civil Procedure (CPC)-Section 115, 151, Order XII Rule 6
High Courts30 Apr 2025Dismissed
M/S Sai Watches Pvt. Co. Ltd. & Ors. Vs M/S Titan Company Ltd. & Ors.
Delhi High Court · (2025) 04 DEL CK 2179
Code of Civil Procedure, 1908-Section 115Court Fees Act, 1870-Schedule 1
High Courts30 Apr 2025Dismissed
United India Insurance Co. Ltd. Vs Jayram Das & Ors.
Delhi High Court · (2025) 04 DEL CK 2178
Motor Vehicles Act, 1988-Section 140, 173(2)
High Courts30 Apr 2025Disposed Of
M/s Sun Mobility Private Limited & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2190
Battery Waste Management Rules, 2022
High Courts30 Apr 2025Dismissed
Madhubala Yadav & Anr. Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 2316
Railway Claims Tribunal Act, 1987-Section 23Rlys.-Section 123(c), 124-ACode of Criminal Procedure, 1973-Section 174
High Courts30 Apr 2025Disposed Of
Manmohan Singh Vs Mohd Basir & Anr.
Delhi High Court · (2025) 04 DEL CK 2288
Employees Compensation Act, 1923CPC-Order I Rule 10
High Courts30 Apr 2025Dismissed
Rajesh Vs Sunil Gangwal
Delhi High Court · (2025) 04 DEL CK 2286
CPC-Order XII Rule 6, XXXVII, XIndian Evidence Act-Section 165Bhartiya Sakshya Adhiniyam, 2023-Section 168
High Courts30 Apr 2025Dismissed
Tanish Enterprises Through Its Proprietor Smt Mamta Arora Vs Punjab National Bank
Delhi High Court · (2025) 04 DEL CK 2284
CPC-Order XVI Rule 1, XVIII Rule 17, Section 151, XVI Rule 1 (3)Constitution of India-Article 227
High Courts30 Apr 2025Disposed Of
JBB Everest Buildtech Private Limited & Ors. Vs Mahavir Singhal
Delhi High Court · (2025) 04 DEL CK 2278
Constitution of India-Article 227Consumer Protection Act, 2019
High Courts30 Apr 2025Dismissed
Prabha Devi Vs State & Ors.
Delhi High Court · (2025) 04 DEL CK 2267
Code of Civil Procedure, 1908-Order XXVI Rule 10A, Section 151, XLI Rule 27Bhartiya Sakshya Adhiniyam, 2023-Section 39Indian Succession Act, 1925-Section 299
High Courts30 Apr 2025Dismissed
Iqbal Singh & Anr. Vs Ashok Lamba & Anr.
Delhi High Court · (2025) 04 DEL CK 2264
Code of Civil Procedure, 1908-Section 104, Order XLIII Rule 1(R), 151, IX Rule 9, 9 Rule 8Limitation Act, 1965-Section 5
High Courts30 Apr 2025Dismissed
Aditya Mishra Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2346
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 302, 120B
High Courts30 Apr 2025Disposed Of
Deepak Vs The State (Govt Of Nct Of Delhi)
Delhi High Court · (2025) 04 DEL CK 2343
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 392, 394, 397, 34Arms Act, 1959-Section 25
High Courts30 Apr 2025Disposed Of
Rajat Bhatia & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 2342
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 354A, 509Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts30 Apr 2025Dismissed
CDS Infra Projects Limited Vs Reinforced Earth India Private Limited
Delhi High Court · (2025) 04 DEL CK 2317
Arbitration Act-Section 37Commercial Courts Act-Section 13(1-A)Limitation Act-Articles 116 and 117