High Courts01 May 2025Dismissed
Apeejay School, Pitampura Vs Charu Lata Mata & Anr.
Delhi High Court · (2025) 05 DEL CK 2841
COURT ARCHIVE
Delhi High Court judgments
1,29,504 judgments · page 796 of 6,476
High Courts01 May 2025Disposed Of
Vijay Kumar Sharma Vs R.P. Sati & Ors.
Delhi High Court · (2025) 05 DEL CK 2878
Constitution of India-Article 215
High Courts01 May 2025Disposed Of
Govt Of NCT Of Delhi & Ors. Vs Sheela Devi
Delhi High Court · (2025) 05 DEL CK 2877
CCS(Pension) Rules 1972
High Courts01 May 2025Disposed Of
Tarun Lata Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 05 DEL CK 2876
High Courts01 May 2025Dismissed
Rajendra Prasad Yadav Vs Union of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2874
Constitution of India-Article 226
High Courts01 May 2025Disposed Of
Commissioner Of Customs Vs Kunal Travel Cargo
Delhi High Court · (2025) 05 DEL CK 2886
Customs Act-Section 130CBLR, 2018-Regulation 14, 18, 17(7), 10(d), 10(e), 10(f), 10(g), 10(q)Central Excise Act, 1944
High Courts01 May 2025Disposed Of
Niharika Nigam Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 1605
High Courts01 May 2025Disposed Of
Indu Bhutani Vs Rakesh Kapoor & Ors.
Delhi High Court · (2025) 05 DEL CK 1607
High Courts01 May 2025Dismissed
Anish Gupta Vs Girivar Global Solutions And Services LLP & Ors.
Delhi High Court · (2025) 05 DEL CK 1608
Constitution of India-Article 227
High Courts01 May 2025Disposed Of
Kasturi Devi Vs Ravi Bundela & Ors
Delhi High Court · (2025) 05 DEL CK 1610
High Courts01 May 2025Allowed
Varun Jindal Vs Union Of India
Delhi High Court · (2025) 05 DEL CK 1616
Railways Claim Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts01 May 2025Dismissed
Sanjay Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · 2024 INSC 2
Constitution of India-Article 226, 227, 16
High Courts01 May 2025Allowed
Facility Plus Estate Management Private Ltd. Vs Innovision Ltd.
Delhi High Court · (2025) 05 DEL CK 1630
Arbitration and Conciliation Act, 1996-Sections 2(1)(h), 31(1), 31(3), 31(4), 31(5), 32, 33, 33(1), 33(4), 34, 34(1), 34(2), 34(3), 37Arbitration Act, 1940-Sections 14(1), 14(2)Limitation Act-Section 5
High Courts01 May 2025Allowed
Manish Kumar Mishra Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 1599
High Courts01 May 2025Disposed Of
Amit Agrawal Vs State Of Nct Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 1598
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 406, 420, 467, 468, 471, 120-B, 34Constitution of India-Article 21
High Courts01 May 2025
Union Of India & Ors. Vs Lt Col C Preveen Retd
Delhi High Court · (2025) 05 DEL CK 1597
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Union Of India (Through The Secretary) & Ors. Vs Ex Sub Amba Dutt Tiwari
Delhi High Court · (2025) 05 DEL CK 1596
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Kalesh M
Delhi High Court · (2025) 05 DEL CK 1595
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Sayan Panja
Delhi High Court · (2025) 05 DEL CK 1594
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex. Hav. Ashok Kumar Pandey
Delhi High Court · (2025) 05 DEL CK 1593
Constitution of India-Article 226