COURT ARCHIVE

Delhi High Court judgments

1,29,476 judgments · page 794 of 6,474

High Courts02 May 2025Disposed Of

Ms Inox World Industries Pvt Ltd Vs Ifcco Tokio General Insurane Company Limited

Delhi High Court · 2024 INSC 857

Arbitration and Conciliation Act, 1996-Section 7, 11(6), 12, 16, IVth ScheduleConstitution of India-Article 14

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High Courts02 May 2025Dismissed

Harsha Associates Private Limited Vs Deputy Commissioner Of Income Tax

Delhi High Court · (2025) 05 DEL CK 1549

Income Tax Act, 1961-Section 260A, 143(3), 133(6), 40A(3), 68IT Rules-Rule 46A (3)Constitution of India-Article 14

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High Courts02 May 2025Dismissed

Union Of India & Ors. Vs Ex Sigmnn Surender Singh Rathore

Delhi High Court · (2025) 05 DEL CK 1548

Army Pension Regulations 1961-Regulation 197, 198Constitution of India-Article 226

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High Courts02 May 2025Disposed Of

Ms Inox World Industries Pvt Ltd Vs IFFCO Tokio General Insurane Company Limited

Delhi High Court · (2025) 05 DEL CK 0815

Constitution of India, 1950 - Article 14Arbitration and Conciliation Act, 1996 - Section 7, 11, 11(6), 12, 16

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High Courts02 May 2025Disposed Of

Senator Wood Pvt Ltd Vs Babu Lal Patel & Anr

Delhi High Court · (2025) 05 DEL CK 0814

Code of Civil Procedure, 1908 - Order 15A

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High Courts02 May 2025Disposed Of

Tejinder Singh Vs Beverely Singh

Delhi High Court · (2025) 05 DEL CK 0813

Hindu Adoption and Maintenance Act, 1956 - Section 18

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High Courts02 May 2025Disposed Of

Anil Vs State Nct Of Delhi

Delhi High Court · (2025) 05 DEL CK 0812

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code , 1860 - Section 380, 457, 511

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High Courts02 May 2025Allowed

Barkat Ali Vs State Nct Of Delhi

Delhi High Court · (2025) 05 DEL CK 0811

Indian Penal Code , 1860 - Section 34, 120B, 302, 365, 396, 412

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High Courts02 May 2025Dismissed

Sukhbir Alias Kallu Vs State Of Gnct Of Delhi

Delhi High Court · (2025) 05 DEL CK 0810

Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 309(4), 311, 318(4), 319(2), 345(3)

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High Courts02 May 2025Allowed

Jai Shukla Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2025) 05 DEL CK 0809

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)

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High Courts02 May 2025Allowed

Rajeev Kumar Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2025) 05 DEL CK 0808

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 379, 411Information Technology Act, 2000 - Section 66B, 66C

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High Courts02 May 2025Disposed Of

Trilok Chand & Ors Vs Bhagwat Prasad Rustagi & Ors

Delhi High Court · (2025) 05 DEL CK 0807

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High Courts02 May 2025Disposed Of

M/s Amloh Aggarwal Stores Vs M/s LSC Marketing India Pvt Ltd & Anr

Delhi High Court · (2025) 05 DEL CK 0806

Code of Civil Procedure, 1908 - Order 13A

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High Courts02 May 2025Dismissed

Abhin Narula Vs High Court Of Delhi Through Registrar General & Anr

Delhi High Court · (2025) 05 DEL CK 0802

Constitution of India, 1950 - Article 226Contract Act 1872 - Section 20

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High Courts01 May 2025Disposed Of

Riya Daga Vs Saurabh Daga

Delhi High Court · (2025) 05 DEL CK 2297

Hindu Marriage Act, 1955-Section 13(1)(ia)

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High Courts01 May 2025Disposed Of

Niharika Nigam Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2370

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High Courts01 May 2025Allowed

Alisher Vs The State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 2437

NDPS Act-Section 20/25/61/85, 37

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High Courts01 May 2025Allowed

Shamim Vs State (N.C.T. Of Delhi)

Delhi High Court · (2025) 05 DEL CK 2438

IPC-Sections 302, 201, 120B, 34

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High Courts01 May 2025Disposed Of

Indu Bhutani Vs Rakesh Kapoor & Ors.

Delhi High Court · (2025) 05 DEL CK 2461

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High Courts01 May 2025Dismissed

Anish Gupta Vs Girivar Global Solutions And Services LLP & Ors.

Delhi High Court · (2025) 05 DEL CK 2465

Constitution of India-Article 227

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