High Courts02 May 2025Disposed Of

Rajiv Sarin & Ors. Vs Directorate Of Estates & Ors.

Delhi High Court · (2025) 05 DEL CK 2975

Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976-Section 2(2)(b), third proviso to Section 2(2)(b), 6(1), 7, 7(3), 23Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 8, 11, 11(1), 12-A, 12-A(1), 12-A(3), 12A(6)Constitution of India-Article 19(1)(f), 21, 226, 300-A, 31, 31(2), 30(1-A), 31-A(1), second proviso to Article 31-A(1)
High Courts02 May 2025Disposed Of

Anil Vs State Of NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 1617

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 457, 380, 511
High Courts02 May 2025Dismissed

Virender Kumar Vs Smt. Rekha Bhayana & Anr

Delhi High Court · (2025) 05 DEL CK 1601

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XIII A, XII Rule 6, I Rule 10, VII Rule 11, Section 151, XXIII Rule 1, XXIII Rule 2, XIIIA, Rule 7, XV-A, XXXVII, XX Rule 12Limitation Act, 1963-Article 52, Section 3, 2(j), 14, 4 to 24