High Courts01 May 2025Disposed Of
Kasturi Devi Vs Ravi Bundela & Ors.
Delhi High Court · (2025) 05 DEL CK 2467
COURT ARCHIVE
Delhi High Court judgments
1,29,476 judgments · page 795 of 6,474
High Courts01 May 2025Allowed
Varun Jindal Vs Union Of India
Delhi High Court · (2025) 05 DEL CK 2549
Railways Claim Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts01 May 2025Allowed
Facility Plus Estate Management Private Ltd. Vs Innovision Ltd.
Delhi High Court · (2025) 05 DEL CK 2644
Arbitration and Conciliation Act, 1996-Section 2(1)(h), 31, 31(1), 31(3), 31(4), 31(5), 32, 33, 33(1), 33(4), 34, 34(1), 34(2), 34(3), 37Limitation Act-Section 5Indian Evidence Act-Section 3, 62, 63
High Courts01 May 2025Dismissed
Sanjay Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · 2024 INSC 2
Constitution of India-Article 226, 227, 16
High Courts01 May 2025Allowed
Munna Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2650
High Courts01 May 2025Disposed Of
M/s Keshav Metals Through Proprietor Shri Sunil Khandelwal Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2025) 05 DEL CK 2695
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168, 73SGST Act (Telangana GST Act)-Section 73
High Courts01 May 2025Disposed Of
SS Enterprises Vs Office Of The Commissioner Central Tax Delhi West & Anr.
Delhi High Court · (2025) 05 DEL CK 2703
Constitution of India-Articles 226 and 227Central Goods and Service Tax Act, 2017-Section 75(5), 107
High Courts01 May 2025Disposed Of
Amit Agrawal Vs State Of NCT Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 2785
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 406, 420, 467, 468, 471, 120-B, 34Constitution of India-Article 21
High Courts01 May 2025Dismissed
Union Of India (Through The Secretary) & Ors. Vs Ex Sub Amba Dutt Tiwari
Delhi High Court · (2025) 05 DEL CK 2786
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex. Hav. Ashok Kumar Pandey
Delhi High Court · (2025) 05 DEL CK 2787
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Sayan Panja
Delhi High Court · (2025) 05 DEL CK 2788
Constitution of India-Article 226
High Courts01 May 2025
Union Of India & Ors. Vs Lt Col C Preveen Retd
Delhi High Court · (2025) 05 DEL CK 2789
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Kalesh M
Delhi High Court · (2025) 05 DEL CK 2790
Constitution of India-Article 226
High Courts01 May 2025Allowed
Manish Kumar Mishra Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2791
High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex Hav Mukesh Kumar
Delhi High Court · (2025) 05 DEL CK 2792
Constitution of India-Article 226
High Courts01 May 2025Disposed Of
Sana Herbal Pvt. Ltd Vs Dehlvi Ambar Herbals Pvt. Ltd & Anr.
Delhi High Court · (2025) 05 DEL CK 2797
CPC-Order XXXIX Rules 1 and 2
High Courts01 May 2025Disposed Of
Shiv Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2798
High Courts01 May 2025Dismissed
Shristi Infrastructure Development Vs Scorpio Engineering Private Limited & Anr.
Delhi High Court · (2025) 05 DEL CK 2811
Arbitration and Conciliation Act, 1996-Section 2(1)(h), 7, 7(1), 11, 31(7), 31(7)(a), 34, 34(2)(b)(ii), 34(3), 37, 65 to 81Companies Act, 1956Micro, Small and Medium Enterprises Development Act, 2006-Section 15, 16, 17, 18, 18(1), 18(2), 18(3), 18(4), 18(5)
High Courts01 May 2025Allowed
Staff Selection Commission & Anr. Vs Tushar Deshwal
Delhi High Court · (2025) 05 DEL CK 2837
High Courts01 May 2025Dismissed
Union Of India Vs Satish Kumar & Ors.
Delhi High Court · (2025) 05 DEL CK 2840