High Courts01 May 2025Dismissed
Union Of India & Ors. Vs Ex Hav Mukesh Kumar
Delhi High Court · (2025) 05 DEL CK 1592
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,29,504 judgments · page 797 of 6,476
High Courts01 May 2025Disposed Of
Shiv Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 1591
High Courts01 May 2025Disposed Of
Sana Herbal Pvt. Ltd Vs Dehlvi Ambar Herbals Pvt. Ltd & Anr.
Delhi High Court · (2025) 05 DEL CK 1590
CPC-Order XXXIX Rules 1 and 2
High Courts01 May 2025Dismissed
Shristi Infrastructure Development Vs Scorpio Engineering Private Limited & Anr.
Delhi High Court · (2025) 05 DEL CK 1583
Arbitration and Conciliation Act, 1996-Section 34, 11, 7, 7(1), 2(1)(h), 31(7)(a), 31(7), 37, 34(3), 34(2)(b)(ii), 65 to 81, Part III, Chapters VII, VIII and IXMicro, Small and Medium Enterprises Development Act, 2006-Section 15, 16, 17, 18, 18(1), 18(2), 18(3), 18(4), 18(5)Indian Contract Act, 1872-Section 230, 231
High Courts01 May 2025Disposed Of
M/s Keshav Metals Through Proprietor Shri Sunil Khandelwal Vs Commissioner Of Delhi Goods And Services Tax & Ors
Delhi High Court · (2025) 05 DEL CK 1577
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 168, 168ASGST Act (Telangana GST Act)-Section 73
High Courts01 May 2025Allowed
Boon Rawd Brewery Co Ltd. Vs Yunnan Xiangkeng Trading Co. Ltd. & Anr.
Delhi High Court · (2025) 05 DEL CK 1575
Trade Marks Act, 1999-Section 47, 57, 9(2)(a), 11, 9(1)(a), 11(10)(ii)Trade Marks Rules, 2017-Rule 33(1)
High Courts01 May 2025Allowed
Alisher Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 1574
NDPS Act-Section 20, 25, 61, 85, 37
High Courts01 May 2025Allowed
Shamim Vs State (N.C.T. Of Delhi)
Delhi High Court · (2025) 05 DEL CK 1573
IPC-Sections 302, 201, 120B, 34
High Courts01 May 2025Allowed
Munna Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 1569
High Courts01 May 2025Disposed Of
SS Enterprises Vs Office Of The Commissioner Central Tax Delhi West & Anr.
Delhi High Court · (2025) 05 DEL CK 1566
Constitution of India-Articles 226, 227Central Goods and Service Tax Act, 2017-Section 75(5), 107
High Courts01 May 2025Disposed Of
Vijay Kumar Sharma Vs R.P. Sati & Ors.
Delhi High Court · (2025) 05 DEL CK 1565
Constitution of India-Article 215
High Courts01 May 2025Allowed
Staff Selection Commission & Anr. Vs Tushar Deshwal
Delhi High Court · (2025) 05 DEL CK 1562
High Courts01 May 2025Dismissed
Union Of India Vs Satish Kumar & Ors.
Delhi High Court · (2025) 05 DEL CK 1561
High Courts01 May 2025Disposed Of
Govt Of NCT Of Delhi & Ors. Vs Sheela Devi
Delhi High Court · (2025) 05 DEL CK 1560
CCS (Pension) Rules, 1972
High Courts01 May 2025Disposed Of
Tarun Lata Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 05 DEL CK 1558
High Courts01 May 2025Dismissed
Rajendra Prasad Yadav Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 1557
Constitution of India-Article 226
High Courts01 May 2025Dismissed
Apeejay School, Pitampura Vs Charu Lata Mata & Anr.
Delhi High Court · (2025) 05 DEL CK 1556
High Courts01 May 2025Disposed Of
Commissioner Of Customs Vs Kunal Travel Cargo
Delhi High Court · (2025) 05 DEL CK 1551
Customs Act-Section 130CBLR, 2018-Regulation 14, 18, 17(7), 10(d), 10(e), 10(f), 10(g), 10(q)Central Excise Act, 1944
High Courts01 May 2025Disposed Of
Riya Daga Vs Saurabh Daga
Delhi High Court · (2025) 05 DEL CK 1547
Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts01 May 2025Dismissed
Sanjay Kumar Yadav Vs Union Of India And Ors
Delhi High Court · (2025) 05 DEL CK 0805
Constitution of India, 1950 - Article 16, 226, 227