High Courts30 Apr 2025Dismissed
Om Gulati Vs Rajiv Gulati HUF & Ors.
Delhi High Court · (2025) 04 DEL CK 2446
Code of Civil Procedure, 1908-Order VII Rule 11, XII Rule 6
COURT ARCHIVE
Delhi High Court judgments
1,29,548 judgments · page 799 of 6,478
High Courts30 Apr 2025
Bed Prakash & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2443
High Courts30 Apr 2025Dismissed
Vijay Kumar Verma Vs ..... .....
Delhi High Court · (2025) 04 DEL CK 2391
Companies Act
High Courts30 Apr 2025
Punjab And Sind Bank Vs Sh. Harish Bhasin & Ors.
Delhi High Court · (2025) 04 DEL CK 2390
CPC-Order XII Rule 6
High Courts30 Apr 2025Dismissed
Ajit Sarin Vs Citicorp Finance (India) Limited & Ors.
Delhi High Court · (2025) 04 DEL CK 2135
Code of Civil Procedure, 1908-Order XXI Rule 41(2)
High Courts30 Apr 2025Dismissed
M/s. Chemester Food Industry Pvt. Ltd. Vs Central Processing Centre & Ors.
Delhi High Court · (2025) 04 DEL CK 2126
Income Tax Act, 1961-Sections 244A, 244A(1A), 245, 263, 143(3), 241A
High Courts30 Apr 2025Dismissed
Oshin Suresh Upadhyay Vs Kumar Gaurav Dubey
Delhi High Court · (2025) 04 DEL CK 2112
Hindu Marriage Act, 1955-Section 13(1)(a), 24
High Courts30 Apr 2025Disposed Of
Prince Khan Vs Pawan Kumar
Delhi High Court · (2025) 04 DEL CK 2100
CPC-Order XII Rule 6, 7 Rule 10 ACommercial Courts Act
High Courts30 Apr 2025Disposed Of
Rajesh Vs Sunil Gangwal
Delhi High Court · (2025) 04 DEL CK 1099
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 12 Rule 6, Order 37
High Courts30 Apr 2025Dismissed
Tanish Enterprises Through Its Proprietor Smt Mamta Arora Vs Punjab National Bank
Delhi High Court · (2025) 04 DEL CK 1098
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 16 Rule 1, Order 16 Rule 1(3), Order 18 Rule 17
High Courts30 Apr 2025Disposed Of
Sunita Kumari Jat Vs Union Of India & Ors
Delhi High Court · (2025) 04 DEL CK 1097
Constitution of India, 1950 - Article 21
High Courts30 Apr 2025Disposed Of
Prince Khan Vs Pawan Kumar
Delhi High Court · (2025) 04 DEL CK 1096
Code of Civil Procedure, 1908 - Order 7 Rule 10A, Order 12 Rule 6
High Courts30 Apr 2025Allowed
Vertex Pharmaceuticals Incorporated Vs Controller General Of Patents, Design, Trademark And Geographical Indications & Ors
Delhi High Court · (2025) 04 DEL CK 1095
Patents Act, 1970 - Section 11A, 14, 25(1), 43(1), 80Patents Rules, 2003 - Rule 128, 129
High Courts30 Apr 2025Allowed
Jatin Kumar And Ors Vs State (Govt. Of Nct Of Delhi) And Anr
Delhi High Court · (2025) 04 DEL CK 1094
Indian Penal Code , 1860 - Section 34, 406, 498A
High Courts30 Apr 2025Allowed
Subhash Chandra Tripathi & Ors Vs Directorate General, Indo Tibetan Border Police Force & Ors
Delhi High Court · (2025) 04 DEL CK 1093
Central Reserve Police Force Act 1949 - Section 18Central Reserve Police Force Rules, 1955 - Rule 8(b)(ii), 8(e)Indo Tibetan Border Police Force Rules, 1994 - Rule 187
High Courts30 Apr 2025Dismissed
Madhubala Yadav And Another Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 1088
Code of Criminal Procedure, 1973 - Section 174Railway Claims Tribunal Act, 1987 - Section 23Railways Act 1989 - Section 123(c), 124A
High Courts30 Apr 2025Allowed
Desh Deepak Vs Municipal Corporation Of Delhi & Anr
Delhi High Court · (2025) 04 DEL CK 1087
Code of Civil Procedure, 1908 - Section 107, Order 41 Rule 1(u), Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 27, Order 41 Rule 33Delhi Municipal Corporation Act, 1957 - Section 478
High Courts29 Apr 2025Disposed Of
Pinnacle Finance Pvt. Ltd. Vs Sol Ltd.
Delhi High Court · (2025) 04 DEL CK 2157
Companies Act, 1956-Sections 481, 433, 434, 439, 441, 555Indian Penal Code, 1860-Section 406
High Courts29 Apr 2025Dismissed
Dilip Kumar Vs Rashmi Anand & Ors.
Delhi High Court · (2025) 04 DEL CK 2189
Code of Civil Procedure, 1908-Section 115, Order XII Rule 6, 37Constitution of India-Article 227
High Courts29 Apr 2025Disposed Of
Ram Kishan Pal Singh Vs Kumud Chandra Joshi Kumar & Ors.
Delhi High Court · (2025) 04 DEL CK 2186
Motor Vehicles Act, 1988-Section 173