High Courts29 Apr 2025Disposed Of
Shiv Mohan & Ors. Vs Umed Singh & Ors.
Delhi High Court · (2025) 04 DEL CK 2184
Code of Civil Procedure, 1908-Section 115, Order XXII Rule 9
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Delhi High Court judgments
1,29,548 judgments · page 800 of 6,478
High Courts29 Apr 2025Dismissed
M/s Ruchir Sales Vs M/s Anil Packaging Industries & Ors
Delhi High Court · (2025) 04 DEL CK 2181
Code of Civil Procedure, 1908-Section 115
High Courts29 Apr 2025Disposed Of
M/s Ram Niwas Goel Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 2191
High Courts29 Apr 2025Disposed Of
Ashish @ Deva Vs State (NCT of Delhi)
Delhi High Court · (2025) 04 DEL CK 2248
Code of Criminal Procedure, 1973-Section 439, 482Maharashtra Control of Organised Crime Act, 1999-Section 2, 2(1)(d), 2(1)(e), 2(1)(f), 3, 3(1)(i), 3(2), 3(4), 4, 18, 21, 21(4), 23(1)(a), 24IPC-Section 34, 120B, 186, 279, 302, 307, 353, 365, 379-A, 387, 392, 506
High Courts29 Apr 2025Allowed
Rajeev Saxena Vs State
Delhi High Court · (2025) 04 DEL CK 2242
Code of Criminal Procedure, 1973-Section 482, 156(3), 197, 197(1)Indian Penal Code, 1860-Section 167, 324, 342, 506Juvenile Justice (Care and Protection of Children) Act, 2000-Section 23, 67
High Courts29 Apr 2025Disposed Of
Cars24 Services Private Limited Vs Anantharaj T Proprietor Of M/S Thuraiur Cars
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 11, 8, 12(2)
High Courts29 Apr 2025Allowed
Tabassum & Anr. Vs Mohd Nadeem
Delhi High Court · (2025) 04 DEL CK 2300
Constitution of India-Article 227
High Courts29 Apr 2025Disposed Of
M/S D S Global Pvt Ltd Vs M/S Ind Synergy Ltd
Delhi High Court · (2025) 04 DEL CK 2295
CPC-Order XXI Rule 37, XXI Rule 38, Form No.12 of Appendix-E
High Courts29 Apr 2025Disposed Of
Sh. Rajesh Kumar & Anr. Vs Smt. Dharam Kumari @ Pooja
Delhi High Court · (2025) 04 DEL CK 2292
CPC-Section 151
High Courts29 Apr 2025Disposed Of
Mohd. Saleem Vs Jaspreet Puri
Delhi High Court · (2025) 04 DEL CK 2291
CPC-Order VI Rule 17
High Courts29 Apr 2025Disposed Of
Rajnish Gupta Vs Puneet Sarang
Delhi High Court · (2025) 04 DEL CK 2290
CPC-Order XXXVII, VIII Rule 10, Appendix B
High Courts29 Apr 2025Disposed Of
Smt. Rinavati & Ors. Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 2268
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 123(c)(2), 124-A
High Courts29 Apr 2025Dismissed
Delhi Urban Shelter Improvement Board Vs M/S Ganga Parshad Singal and Bros. & Anr.
Delhi High Court · (2025) 04 DEL CK 2266
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 11, 34, 37
High Courts29 Apr 2025Disposed Of
Dimple Gupta Vs The State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2265
Hindu Minority and Guardship Act, 1956-Section 8Guardianship and Wards Act, 1890-Section 47
High Courts29 Apr 2025Dismissed
Vinay Vs State GNCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2347
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 393, 398, 308, 120B, 34, 323, 325, 307, 506Arms Act, 1959-Section 27
High Courts29 Apr 2025Disposed Of
Naveen Vedi Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2334
Border Security Force Act, 1968-Section 117
High Courts29 Apr 2025Allowed
Saroj Mehndi Vs Income Tax Officer, Ward 49.1 & Anr.
Delhi High Court · (2025) 04 DEL CK 2408
Income Tax Act, 1961-Section 148, 148A, 148A(b), 148A(d), 149, Third Proviso to Section 149(1)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
High Courts29 Apr 2025Dismissed
Vandana Mahajan Vs Puneet Mahajan
Delhi High Court · (2025) 04 DEL CK 2428
Family Court Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Section 24Indian Evidence Act, 1872-Section 165
High Courts29 Apr 2025Disposed Of
Union Of India & Ors. Vs Bimla Devi
Delhi High Court · (2025) 04 DEL CK 2452
High Courts29 Apr 2025Disposed Of
Shri Krishna Sales Vs Commissioner Of Delhi Goods And Service Tax & Ors.
Delhi High Court · (2025) 04 DEL CK 2451
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 168 (A), 168, 73SGST Act (Telangana GST Act)-Section 73