Code of Criminal Procedure-Section 439BNSS, 2023-Section 483NDPS Act-Sections 8, 18, 20, 20(b), 21, 22, 25, 27A, 29, 35, 37, 37(1)(b), 37(1)(b)(ii), 54, 60(3)

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High Courts08 May 2025Dismissed

Gurmeet Singh Sachdeva Vs Skyways Air Services Pvt. Ltd

Delhi High Court · (2025) 05 DEL CK 2571

Constitution of India-Article 227Code of Civil Procedure, 1908-Order 7 Rule 11, 7 Rule 14, Rule 9, 11(a), Section 20

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High Courts08 May 2025Allowed

Tejasswi Sharrma & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2574

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 377, 498-A, 34, 406Hindu Marriage Act-Section 13B(1), 13B(2)

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High Courts08 May 2025Allowed

Sh. Narender Kumar & Ors. Vs State (NCT of Delhi) & Anr.

Delhi High Court · (2025) 05 DEL CK 2576

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A/406/34Cr.P.C.-Section 125

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High Courts08 May 2025Disposed Of

Chaman Lal Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2658

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High Courts08 May 2025Allowed

Casio India Company Private Limited Vs Assistant Commissioner Of Income Tax-4-2 & Anr.

Delhi High Court · (2025) 05 DEL CK 2669

Income-tax Act, 1961-Section 143(3), 144C(13), 246/246A

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High Courts08 May 2025Allowed

Square Vision India Pvt Ltd Vs PCIT-7, Delhi

Delhi High Court · (2025) 05 DEL CK 2674

Income Tax Act, 1961-Section 119(2)(b), 80IC, 143(1), 154

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High Courts08 May 2025Disposed Of

Union Of India & Anr. Vs Hemant Kumar

Delhi High Court · (2025) 05 DEL CK 2689

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High Courts08 May 2025Disposed Of

Col. Sony Sharma & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2799

Constitution of India-Article 14, 16, 32, 226, 227Armed Forces Tribunal Act, 2007-Section 14(1), 14(2), 3(o)Army Act, 1950-Section 18

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