High Courts09 May 2025Disposed Of
Shabnam Burney Vs Union Of India& Ors
Delhi High Court · (2025) 05 DEL CK 0849
Constitution of India, 1950 - Article 32
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 770 of 6,464
High Courts09 May 2025Allowed
Sh. Farman & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 05 DEL CK 0848
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 118(1)
High Courts09 May 2025Allowed
Chirag Snehkant Vora Vs State G0vt. Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0847
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 316(2), 318(4)
High Courts09 May 2025Allowed
Sangeeta Sachdeva Vs State Gnct Of Delhi & Ors
Delhi High Court · (2025) 05 DEL CK 0846
High Courts09 May 2025Dismissed
Rajender @ Kallu Vs State Gnct Of Delhi & Ors
Delhi High Court · (2025) 05 DEL CK 0845
High Courts09 May 2025Allowed
Arun Sachdeva Vs State Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0844
Constitution of India, 1950 - Article 14, 15, 21Code of Criminal Procedure, 1973 - Section 41A, 438, 439, 482Indian Penal Code , 1860 - Section 34, 120B, 201, 384406, 420, 467, 468, 471, 475
High Courts09 May 2025Dismissed
Ms. Sharanjit Kaur Kohli Vs Ramandeep Singh Kohli
Delhi High Court · (2025) 05 DEL CK 0843
Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib)Family Courts Act, 1984 - Section 19
High Courts09 May 2025Disposed Of
Bhavreen Kandhari Vs Shri C. D. Singh And Ors
Delhi High Court · (2025) 05 DEL CK 0842
Constitution of India, 1950 - Article 21, 142Delhi Preservation Of Trees Act, 1994 - Section 8, 9, 9(3), 9(4)Contempt of Court Act, 1971 - Section 12
High Courts08 May 2025Disposed Of
The New India Assurance Co. Ltd. Vs Satyanaryan
Delhi High Court · (2025) 05 DEL CK 2324
Constitution of India-Article 227Motor Vehicles Act, 1988-Section 149, 159, 160, 164, 165, 166, 166(3), 166(4), 168Indian Penal Code, 1860-Section 279/337
High Courts08 May 2025Dismissed
Smt. Tejinder Kaur & Anr. Vs Shri Chattar Singh
Delhi High Court · (2025) 05 DEL CK 2330
Code of Civil Procedure, 1908-Order XII Rule 6, VII Rule 11(D), Section 115
High Courts08 May 2025
Banaras House Ltd Vs Sodan Singh & Anr.
Delhi High Court · (2025) 05 DEL CK 2315
High Courts08 May 2025Dismissed
Om Prakash Kaith Since Deceased Through Lrs. & Anr. Vs Chetan Handa & Ors.
Delhi High Court · (2025) 05 DEL CK 2314
Code of Civil Procedure, 1908-Section 115
High Courts08 May 2025Disposed Of
Arun Navariya Vs Sh. Naresh & Ors.
Delhi High Court · (2025) 05 DEL CK 2336
Code of Civil Procedure, 1908-Section 151, Order VII Rule 11Delhi Municipal Corporation (Election of Councillors) Rules, 2012-Rule 90, 18Delhi Municipal Corporation Act, 1957-Section 22(2), 22(4)
High Courts08 May 2025Dismissed
Shivank Udyog Ltd Vs Surender Kaur
Delhi High Court · (2025) 05 DEL CK 2337
Commercial Courts Act, 2015-Section 8, 13Code of Civil Procedure, 1908-Section 115, Order 7 Rule 10Arbitration and Conciliation Act, 1996-Section 17
High Courts08 May 2025
Braham Prakash & Ors. Vs Daya Ram
Delhi High Court · (2025) 05 DEL CK 2338
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11
High Courts08 May 2025
Narender Sonar Khane & Ors. Vs Central Public Works Department
Delhi High Court · (2025) 05 DEL CK 2339
Industrial Disputes Act, 1947-Section 33
High Courts08 May 2025Allowed
Nutan Goyal & Ors. Vs The State (NCT of Delhi) & Ors.
Delhi High Court · 2024 INSC 206
Negotiable Instruments Act, 1881-Section 138, 141, 141(1), 141(2), 142CrPC-Section 482Companies Act, 1956-Section 291
High Courts08 May 2025Dismissed
Gurpal Kaur Vs State & Anr.
Delhi High Court · (2025) 05 DEL CK 2388
Indian Penal Code, 1860-Section 417, 498A, 406, 468, 471, 420, 419, 405, 193CrPC-Section 180, 397, 482, 483, 401, 397(1), 227, 228, 340
High Courts08 May 2025Dismissed
Anil Dutt Sharma Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2389
Code of Criminal Procedure, 1973-Section 156(3), 200, 197Indian Penal Code, 1860-Sections 166, 166-A, 167, 177, 182, 193, 196, 211, 217, 218, 500, 506, 120-B, 384Delhi Police Act, 1978-Section 140
High Courts08 May 2025Disposed Of
Cars 24 Financial Services Private Limited Vs Shaik Rahman Proprietor Of M/s Rahman Cars & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 8, 12 (2)Indian Stamp Act, 1899