High Courts09 May 2025Disposed Of
Rahul Jain Vs FIITJEE Ltd. & Anr.
Delhi High Court · 2024 INSC 532
Arbitration & Conciliation Act, 1996-Section 21, 11(6), 11, 8, 12(2)Indian Stamp Act, 1899
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Delhi High Court judgments
1,29,263 judgments · page 768 of 6,464
High Courts09 May 2025Disposed Of
Vikram Singh Vs Fiitjee Ltd & Anr
Delhi High Court · (2025) 05 DEL CK 2420
Arbitration & Conciliation Act, 1996-Section 12(2)
High Courts09 May 2025Allowed
Arun Sachdeva & Anr. Vs State Of NCT Of Delhi
Delhi High Court · 2024 INSC 595
Code of Criminal Procedure, 1973-Section 439, 41A, 482, 438Code of Criminal Procedure, 1898-Section 561-A, 497, 498IPC-Sections 420, 467, 468, 471, 475, 406, 120B, 34, 201, 384
High Courts09 May 2025
Chirag Snehkant Vora Vs State G0vt. Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 2449
BNS-Section 318(4)/316(2)/3(5)
High Courts09 May 2025Dismissed
Rajender @ Kallu Vs State GNCT of Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 2452
High Courts09 May 2025Disposed Of
ARN Infrastructure India Pvt Ltd & Anr. Vs Tuhina Bhargava & Anr.
Delhi High Court · (2025) 05 DEL CK 2502
Consumer Protection Act, 2019-Section 71CPC-Order XXI Rule 41(2)
High Courts09 May 2025Disposed Of
Vinay Aggarwal Vs Har Bai (Deseased) Through Lrs
Delhi High Court · (2025) 05 DEL CK 2511
High Courts09 May 2025Disposed Of
HDB Financial Services Ltd Vs Suresh Kumar Dabla & Ors.
Delhi High Court · (2025) 05 DEL CK 2512
High Courts09 May 2025Disposed Of
Naresh Kumar Garg Vs BTW India Pvt Ltd
Delhi High Court · (2025) 05 DEL CK 2513
High Courts09 May 2025Disposed Of
Sandeep Pandey Vs Nuevo Polymers Pvt Ltd
Delhi High Court · (2025) 05 DEL CK 2515
High Courts09 May 2025Disposed Of
Shri Krishan Kumar Jain (Deceased Through Lrs) & Ors. Vs Smt Alka Jain & Ors.
Delhi High Court · (2025) 05 DEL CK 2517
High Courts09 May 2025Dismissed
The Oriental Insurance Co Ltd Vs Sh Ravinder Kumar & Anr.
Delhi High Court · (2025) 05 DEL CK 2558
Employee’s Compensation Act, 1923-Section 30(1)(a) & (aa)
High Courts09 May 2025Allowed
Sh. Farman & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2581
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS, 2023-Sections 118(1)/3(5)
High Courts09 May 2025Dismissed
Arun Kumar Jindal Vs Central Bereau Of Investigation
Delhi High Court · (2025) 05 DEL CK 2609
Bharatiya Nagarik Surakhsha Sanhita, 2023 (BNSS)-Section 482, 35(3), 94, 179Bharatiya Nyaya Sanhita, 2023 (BNS)-Section 61(2)Prevention of Corruption Act, 1988 (PC Act)-Sections 7, 8, 9, 10, 12 and 17A
High Courts09 May 2025Disposed Of
Mohd Rashid Alis Shakir In Jc Vs The State Govt Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 2617
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Sections 394, 397, 307, 34Arms Act
High Courts09 May 2025
Jai Mahadev Auto Deals Thru Prop. Pradeep Kumar Garg Vs The State NCT & Anr.
Delhi High Court · (2025) 05 DEL CK 2620
Code of Criminal Procedure, 1973-Section 378(4), 482Negotiable Instruments Act, 1881-Section 138
High Courts09 May 2025Disposed Of
Deepak Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2622
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 354A, 323, 509, 34
High Courts09 May 2025
State Vs Awadh Raj
Delhi High Court · (2025) 05 DEL CK 2661
Arbitration and Conciliation Act, 1996-Sections 23(4) and 29-ACommercial Courts Act, 2015-Section 12-ANegotiable Instruments Act, 1881-Section 138, provisos (b) and (c)
High Courts09 May 2025Dismissed
Ms. Sharanjit Kaur Kohli Vs Ramandeep Singh Kohli
Delhi High Court · (2025) 05 DEL CK 2686
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib)
High Courts09 May 2025Disposed Of
Yateendra Kumar Vs Union Of India, Through Secretary & Ors.
Delhi High Court · (2025) 05 DEL CK 2687