High Courts09 May 2025Dismissed
Mahboob Khan & Ors. Vs Union Of India Through The Secretary & Anr.
Delhi High Court · (2025) 05 DEL CK 2688
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 769 of 6,464
High Courts09 May 2025Disposed Of
Lokesh Prabhakar Vs Archna Prabhakar
Delhi High Court · (2025) 05 DEL CK 2696
High Courts09 May 2025Disposed Of
Anglo-American Metallurgical Coal Pvt. Ltd. Vs MMTC Ltd
Delhi High Court · (2025) 05 DEL CK 2808
Arbitration and Conciliation Act, 1996-Sections 5, 8, 11, 16, 34, 34(2), 35, 36, 36(1), 36(2), 36(3), 37; Part I, Part IICode of Civil Procedure, 1908-Section 2(2), 47, 144; Order XXI; Order XXI Rule 29; Order XXI Rule 46C; Order XXI Rules 58 to 63; Order XXI Rule 101Limitation Act-Section 17; Articles 58/59
High Courts09 May 2025Disposed Of
Bhavreen Kandhari Vs Shri C. D. Singh & Ors.
Delhi High Court · (2025) 05 DEL CK 2807
Delhi Preservation of Trees Act, 1994-Section 8, 9, 9(3), 9(4)Constitution of India-Article 142, 21Contempt of Court Act, 1971-Section 12
High Courts09 May 2025Dismissed
Atul Kumar Verma & Ors. Vs Staff Selection Commission & Ors.
Delhi High Court · (2025) 05 DEL CK 2862
High Courts09 May 2025Disposed Of
Staff Selection Commission & Anr. Vs Saurabh Tiwari
Delhi High Court · (2025) 05 DEL CK 2860
High Courts09 May 2025Disposed Of
Pushpender Vs Sonia Choudhary
Delhi High Court · (2025) 05 DEL CK 2853
High Courts09 May 2025Disposed Of
Pankaj Chauhan & Ors. Vs The State (Govt. of NCT of Delhi) & Anr.
Delhi High Court · 2024 INSC 363
Code of Criminal Procedure, 1973-Section 482, 164, 161Indian Penal Code, 1860-Section 498A, 34, 406, 354, 376, 511, 109, 377, 506, 509, 354A, 354B, 354C, 354DProtection of Women from Domestic Violence Act, 2005-Section 9(B), 12
High Courts09 May 2025Dismissed
The State (NCT of Delhi) Vs Sanaul Khan
Delhi High Court · (2025) 05 DEL CK 2883
Cr.P.C.-Section 378(3), 482, 164, 313, 161IPC-Section 376(2)(n), 506, 323, 376
High Courts09 May 2025
Narinder Singh Bogarh @ Narinder Singh Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2882
Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 4, 5, 438, 482, 166-BBNSS-Section 482
High Courts09 May 2025Disposed Of
M/s Durga Apparels Pvt Ltd Vs Commissioner Of Customs
Delhi High Court · (2025) 05 DEL CK 2942
Customs Act, 1962-Section 113, 114(iii), 129, 129A, 129A(5)
High Courts09 May 2025Disposed Of
Shabnam Burney & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2941
Constitution of India-Article 32
High Courts09 May 2025Dismissed
Mukesh Kumar Garg Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2953
Constitution of India-Article 226, 227, 32, 136Central Goods and Service Tax Act, 2017-Section 74, 122(1), 122(3), 107, 75(13), 73, 122, 16
High Courts09 May 2025Partly Allowed
Union Of India Vs Ahluwalia Contracts (India) Ltd.
Delhi High Court · 2023 INSC 850
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34Companies Act, 1956Contract Act-Sections 55 and 73
High Courts09 May 2025Disposed Of
M/S KJP And Associates Vs Deputy. Asstt. Commissioner Of Income Tax
Delhi High Court · (2025) 05 DEL CK 2239
Income Tax Act, 1961-Section 143(1), 154, 221(1)
High Courts09 May 2025Disposed Of
Schneider Electric India Pvt Ltd Vs Deputy Commissioner Of Income Tax Circle 22 2 New Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2237
Income Tax Act, 1961-Section 80G, 143(1), 143(2), 143(3), 153, 153(2A), 153(3), 244A(1), 244A(1A), 250, 254Finance Act, 2016
High Courts09 May 2025Disposed Of
Schneider Electric India Pvt Ltd Vs Deputy Commissioner Of Income Tax Circle 22 2 New Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2230
Income Tax Act, 1961-Section 143(1), 143(2), 143(3), 153, 153(2A), 153(3), 244A(1), 244A(1A), 250, 254Finance Act, 2016
High Courts09 May 2025Disposed Of
Jindal Poly Films Ltd Vs ACIT Central Circle-30 New Delhi
Delhi High Court · (2025) 05 DEL CK 2210
Income Tax Act, 1961-Section 260A, 153A, 263, 132
High Courts09 May 2025Disposed Of
Pushpender Sonia Vs Choudhary
Delhi High Court · (2025) 05 DEL CK 0851
High Courts09 May 2025Disposed Of
Bharat Ghai Through Wife Smt Harpreet Kaur Vs Shri Raju Grover Since Deceased Through His Legal Representatives & Anr
Delhi High Court · (2025) 05 DEL CK 0850
Constitution of India, 1950 - Article 227