High Courts08 May 2025Disposed Of
Sombir Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2816
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 772 of 6,464
High Courts08 May 2025Disposed Of
Balwan Singh Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2817
High Courts08 May 2025Dismissed
Hawa Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2818
Constitution of India-Article 226
High Courts08 May 2025Allowed
Vishal Gupta & Ors. Vs Rahul Bansal
Delhi High Court · (2025) 05 DEL CK 2819
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, VII Rule 11, VII Rule 10Trademarks Act-Section 28(1), 28(3), 29
High Courts08 May 2025Disposed Of
Sqn Ldr Swati Prakash Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2820
Constitution of India-Article 21, 226
High Courts08 May 2025Disposed Of
Clix Capital Services Pvt Ltd Vs Visalakshi V & Ors.
Delhi High Court · (2025) 05 DEL CK 2829
Arbitration and Conciliation Act, 1996-Section 9
High Courts08 May 2025
Staff Selection Commission & Anr. Vs Khabbab
Delhi High Court · (2025) 05 DEL CK 2875
High Courts08 May 2025Dismissed
Delhi Jal Board Vs Sh O P Gaud
Delhi High Court · (2025) 05 DEL CK 2868
CCS (Conduct) Rules, 1964-Rule 3(l)(i)(ii) and (iii)
High Courts08 May 2025Disposed Of
Union Of India & Ors. Vs Bhadar Sain Chandolia & Ors.
Delhi High Court · (2025) 05 DEL CK 2863
FR-FR 22(C)
High Courts08 May 2025Dismissed
Ashok Kumar Gupta (Since Deceased) Through His LRS. Vs Suresh Chand Gupta (Since Deceased) Through His LRS.
Delhi High Court · (2025) 05 DEL CK 2861
High Courts08 May 2025Dismissed
Sh. Arvind Sagar Vs Smt. Kavita @ Seema
Delhi High Court · (2025) 05 DEL CK 2858
Code of Civil Procedure, 1908-Order IX Rule 13Limitation Act, 1963-Section 5Code of Criminal Procedure, 1973-Section 125
High Courts08 May 2025Dismissed
Dheeraj Arora Vs Pariney Khanna
Delhi High Court · (2025) 05 DEL CK 2892
Cr.P.C.-Section 482, 177, 239, 153Protection of Women from Domestic Violence Act, 2005-Section 1(2), 2(s), 5, 8(1), 9(1)(b), 12(1), 12(3), 13(1), 27, 12, 28Protection of Women from Domestic Violence Rules, 2006-Rule 2(b), 4(1), 5(1), 8(1)(2), 8(i)(ii), 4/5/6, 10(8)
High Courts08 May 2025
Hari Singh Vs Suresh Pawar
Delhi High Court · (2025) 05 DEL CK 2890
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 311Negotiable Instrument Act, 1881-Section 138
High Courts08 May 2025Dismissed
Seema Khattar Vs Dinesh Kumar
Delhi High Court · (2025) 05 DEL CK 2889
Negotiable Instruments Act, 1881-Section 138, 139Criminal Procedure Code, 1973-Section 378(4), 378(2), 482, 251
High Courts08 May 2025Disposed Of
Lalit Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2946
High Courts08 May 2025Disposed Of
M/s Lokesh Sanitary Store Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2944
Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 168A, 73Telangana GST Act-Section 73
High Courts08 May 2025Disposed Of
Garg Candle Works Vs Commissioner, Delhi GST & Anr.
Delhi High Court · (2025) 05 DEL CK 2943
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 39, 73, 74
High Courts08 May 2025Disposed Of
Neeraj Gupta & Anr. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2950
Constitution of India-Article 226
High Courts08 May 2025Disposed Of
St Anthonys Boys Secondary School Vs Director Of Education & Ors.
Delhi High Court · (2025) 05 DEL CK 2281
Delhi School Education Act and Rules, 1973-Rule 96, 96(3)(a), 96(3)(b), 96(3-A), 98(2)
High Courts08 May 2025Allowed
M/s Contruction Industry Development Council Vs M/s MCM Worldwide Private Limied & Anr.
Delhi High Court · (2025) 05 DEL CK 2268
Arbitration and Conciliation Act, 1996-Section 8, 11, 16, 34, 37Societies Registration Act, 1860Limitation Act, 1963-Article 18, 113, Section 2(j), 3, 4 to 24, 18