High Courts08 May 2025Allowed
M/s Nikon Finlease Pvt. Ltd. Vs Pr. Commissioner Of Income Tax -04, Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 2243
Income Tax Act, 1961-Section 119(2)(b), 139(9), 44AB
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 773 of 6,464
High Courts08 May 2025Disposed Of
MS Prime Gold Sail JVC Limited Vs Shubham Steel Industries
Delhi High Court · (2025) 05 DEL CK 2207
High Courts08 May 2025Disposed Of
Yogesh Bansal @ Kake Vs State (Nct Of Delhi)
Delhi High Court · (2025) 05 DEL CK 0860
Indian Penal Code , 1860 - Section 302, 307Arms Act, 1959 - Section 25, 27
High Courts08 May 2025Disposed Of
Dharmender Kumar Tandon Vs State Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0859
High Courts08 May 2025Disposed Of
Najrul@Kuti Vs State (Nct Of Delhi)
Delhi High Court · (2025) 05 DEL CK 0858
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29
High Courts08 May 2025Allowed
Tejasswi Sharrma And Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 05 DEL CK 0857
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 377, 406, 498AHindu Marriage Act, 1955 - Section 13B(1), 13B(2)
High Courts08 May 2025Allowed
Narender Kumar & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2025) 05 DEL CK 0856
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125Indian Penal Code , 1860 - Section 34, 406, 498A
High Courts08 May 2025Disposed Of
Ms Prime Gold Sail Jvc Limited Vs Shubham Steel Industries
Delhi High Court · (2025) 05 DEL CK 0855
High Courts08 May 2025Disposed Of
Rajeev Aggarwal Vs Neetu Birla
Delhi High Court · (2025) 05 DEL CK 0854
Code of Civil Procedure, 1908 - Order 7 Rule 11
High Courts08 May 2025Dismissed
Smt Kalpana Vs Sh Ashok Somani
Delhi High Court · (2025) 05 DEL CK 0853
High Courts08 May 2025Disposed Of
M/s Montel Vs M/s Thandi Ram Jai Narain
Delhi High Court · (2025) 05 DEL CK 0852
High Courts08 May 2025Dismissed
Gurmeet Singh Sachdeva Vs Skyways Air Services Pvt. Ltd
Delhi High Court · (2025) 05 DEL CK 0835
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 20, Order 7 Rule 11, Order 7 Rule 14
High Courts07 May 2025Dismissed
Crystal Crop Protection Limited Vs Safex Chemicals India Limited & Ors.
Delhi High Court · (2025) 05 DEL CK 2958
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Insecticides Act, 1968-Section 9(4)Patents Act, 1970-Section 59, 64(1)(f)
High Courts07 May 2025Dismissed
Iffco Tokio General Ins Co Ltd Vs Roshan Lal & Ors.
Delhi High Court · (2025) 05 DEL CK 2329
Motor Vehicle Act, 1988-Section 173, 2(21), 10, 10(2), 10(2)(d), 10(2)(e)
High Courts07 May 2025Disposed Of
Mohd Ashqin Vs The Principal DAV Public School & Anr.
Delhi High Court · (2025) 05 DEL CK 2374
Right of Children to Free and Compulsory Education Act, 2009-Section 4, 16(3), 42Constitution of India-Article 226
High Courts07 May 2025Dismissed
Kashmiri Lal Vs State & Anr.
Delhi High Court · (2025) 05 DEL CK 2386
Code of Criminal Procedure, 1973-Sections 156(3), 200, 313, 197Indian Penal Code, 1860-Sections 182, 193, 211, 186, 332, 353, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(p)
High Courts07 May 2025Disposed Of
Tata Capital Limited Vs Sumo Life Care Private Limited & Ors.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12, IVth Schedule
High Courts07 May 2025Disposed Of
M/s Cloud Enterprises Through SPA Ankur Goyal Vs CDS Infra Projects Limited
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12(2)Indian Stamp Act, 1899
High Courts07 May 2025Disposed Of
VR Surat Private Limited (Earlier Known As Dhanlaxmi Infrastructure Private Limited) Vs Mr Amit Sinha
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12(2)
High Courts07 May 2025Allowed
Rakesh Kumar Gulati Vs Directorate Of Enforcement
Delhi High Court · 2024 INSC 739
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Money Laundering Act, 2002-Section 45, 45(1)(ii), 45(1)(iii), 3/4, 4, 5, 17, 50Indian Penal Code, 1860-Section 120B read with Sections 406, 409, 420