Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order VII Rule 10, Section 151The Hindu Marriage Act, 1955-Section 9, 19(iii), 13(1)(ia) and 13(1)(ib), 19

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High Courts07 May 2025Dismissed

Canara Bank & Ors. Vs Raj Kumar Wadhera & Ors.

Delhi High Court · (2025) 05 DEL CK 2683

Canara Bank (Officers’) Service Regulations, 1979-Regulation 19(1)Right of Persons with Disabilities Act, 2016-Section 75Disability Act of 1995

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High Courts07 May 2025Disposed Of

Vicky Jain (Prop. M/s Shree Plastics) Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2717

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 16(2)(b), provision to Section 16(2), 16(2)(c), 75(4), 73(7), 73(9)SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Toshniwal Electricals Pvt Ltd Through Its Director Mukund Maheshwari Vs Govt Of Nct Of Delhi Through Chief Secretary & Ors.

Delhi High Court · (2025) 05 DEL CK 2721

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Akash Gupta (Trade Name) Yogi Sanitations & Anr. Vs Sales Tax Officer, Class II, AVATO, Ward 23- Zone 2

Delhi High Court · (2025) 05 DEL CK 2723

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73Telangana GST Act-Section 73

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High Courts07 May 2025Disposed Of

M/s Kessels Engineering Works Pvt Ltd Through Its Director Rajesh Sawhney Vs Govt of NCT of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2724

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Balaji Sales Through Its Proprietor Rajni Gupta Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2725

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

M/s Divine Creations Vs Avato, Ward 07, Delhi State Goods And Services Tax & Anr.

Delhi High Court · (2025) 05 DEL CK 2726

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Sections 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

N B Enterprises Vs The Principal Commissioner Of Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2727

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 168A, 168 (A), 168-ATelangana GST Act-Section 73

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High Courts07 May 2025Disposed Of

M/s. Mohan International Through Its Karta Mohit Kaushik Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2728

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Sections 73, 107, 168ADelhi Goods and Service Tax Act, 2017-Section 107

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High Courts07 May 2025Disposed Of

Rahul Singhal Proprietor Shivalik Enterprises Vs The Commissioner, Central Tax, (Delhi West) Engg. India Ltd. & Ors.

Delhi High Court · (2025) 05 DEL CK 2731

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Abdul Gaffar Prop. M/s Farhad Traders Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2732

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Dev Enterprises Through Its Proprietor Rajesh Kumar Rohila Vs Commissioner Of Dgst & Ors.

Delhi High Court · (2025) 05 DEL CK 2730

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 16(2), 107SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Cobblerz Shoes Vs Principal Commissioner Of Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2733

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

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