Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Saurav Beverages Private Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2738

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

M/S Chandgi Ram And Sons Through Its Proprietor Sh. Ashok Mittal Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2739

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Sections 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

M/s. Balaji Engineering Works Through Its Proprietor Sh. Pawan Kumar Bansal Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2740

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Raghuvir Prasad Jain Proprietor Raghuvir Prasad Jain And Sons Through Its Legal Representative Ajay Jain Vs Commissioner Of DGST & Ors.

Delhi High Court · (2025) 05 DEL CK 2741

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 168, 73, 107SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Kolbros Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2742

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Saurav Beverages Private Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2743

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Saurav Beverages Private Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2744

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Aquawell International Through Its Proprietor Mrs. Bimla Devi Jain Vs Commissioner Delhi Goods And Service Tax And Other

Delhi High Court · (2025) 05 DEL CK 2745

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73, 107SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

TC Components India Private Limited Vs Assistant Commissioner, Central Goods And Services Tax Delhi North

Delhi High Court · (2025) 05 DEL CK 2746

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73, 107SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

R L Enterprises Vs Commissioner Of State Goods And Service Tax Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2747

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 16(2)(c), 73, 168ADelhi Goods and Service Tax Act, 2017-Section 16(2)(c)

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High Courts07 May 2025Disposed Of

Sonu Kumar Maurya Vs Sales Tax Officer Avato & Ors.

Delhi High Court · (2025) 05 DEL CK 2729

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

R L Enterprises Vs Commissioner Of State Goods And Service Tax Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2748

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 16(2)(c), 168A, 73Delhi Goods and Service Tax Act, 2017-Section 16(2)(c)

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High Courts07 May 2025Disposed Of

KMTC (India) Private Limited Vs Sales Tax Officer Class II/AVATO, Ward 94 & Ors.

Delhi High Court · (2025) 05 DEL CK 2749

Constitution of India-Article 226Delhi Goods and Service Tax Act, 2017-Section 73Central Goods and Services Tax Act, 2017-Section 168A, 73

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High Courts07 May 2025Disposed Of

Monika Narang (Proprietor, Jai Steel Furnitures) Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2750

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Luxmi Jewellers Through Its Proprietor Kanishka Sawhney Vs Commissioner Of Dgst & Ors.

Delhi High Court · (2025) 05 DEL CK 2751

Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 168A, 73Delhi Goods and Service Tax Act, 2017

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High Courts07 May 2025Disposed Of

Sanjay Narang (Proprietor, Narang Steel Industries And Furnishers) Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2752

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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