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Delhi High Court judgments

1,29,263 judgments · page 778 of 6,464

High Courts07 May 2025Disposed Of

Govind Aggarwalprop Vishal Chem India Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2911

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 16(2)(c), 73, 107, 168ADelhi Goods and Service Tax Act, 2017-Section 16(2)(c), 107

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High Courts07 May 2025Disposed Of

Toshniwal Electricals Pvt Ltd Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2924

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 107, 168ASGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Abdul Gaffar (Prop .MS Farhad Traders) Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2923

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Cristoo Arora Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2922

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Sections 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

M/s Prime Interglobe Private Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2920

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

M/s Perfect Trading Co. Vs Commissioner Of Customs & Ors.

Delhi High Court · (2025) 05 DEL CK 2918

Constitution of India-Article 226Customs Tariff Act, 1975-First ScheduleFood Safety and Standards (Food Products Standards and Food Additives) Regulation, 2011-Regulation No. 2.12, Sub-regulation 2.3.55

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High Courts07 May 2025Disposed Of

Abdul Gaffar (Prop. M/s Farhad Traders) Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2917

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 73

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High Courts07 May 2025Disposed Of

Damanpreet Singh (Prop. M/s Ace Enterprises) Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2927

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

M/s A.S. Builders Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2938

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Neelgiri Poly Plast Through Its Proprietor Mr. Mukesh Kumar Vs Commissioner Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2937

Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 73, 168ADelhi Goods and Service Tax Act, 2017

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High Courts07 May 2025Disposed Of

Jai Industries Through Its Proprietor Mohammad Salman Vs Govt. Of NCT Of Delhi Through Chief Secretary & Ors.

Delhi High Court · (2025) 05 DEL CK 2936

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73Delhi Goods and Service Tax Act, 2017

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High Courts07 May 2025Disposed Of

Delhi Chromewell Through Its Partner Mr. Ashok Goyal Vs Commissioner Delhi Goods and Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2935

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Korea Marine Transport Co Ltd Vs Sales Tax Officer Class II AVATO Ward 204 & Ors.

Delhi High Court · (2025) 05 DEL CK 2934

Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 168A, 168-A, 73, 79Delhi Goods and Service Tax Act, 2017

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High Courts07 May 2025Disposed Of

Sandeep Jain Vs Sales Tax Officer Class II Avato Ward 82 & Ors.

Delhi High Court · (2025) 05 DEL CK 2933

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73Delhi Goods and Services Tax Act, 2017

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High Courts07 May 2025Disposed Of

A S International Vs Sales Tax Officer Class II AVATO Ward 61 & Ors.

Delhi High Court · (2025) 05 DEL CK 2932

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Superb Galaxy Through Its Proprietor Sarjivan Kumar Garg Vs Commissioner Of Dgst & Ors.

Delhi High Court · (2025) 05 DEL CK 2931

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Go Auto Private Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2930

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

Sumit Enteprises Vs Sales Tax Officer Class II AVATO Ward 63 & Ors.

Delhi High Court · (2025) 05 DEL CK 2929

Constitution of India-Article 226, 227, 14, 19(1)(g)Central Goods and Services Tax Act, 2017-Section 168A, 168(A), 73SGST Act (Telangana GST Act)-Section 73

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High Courts07 May 2025Disposed Of

M/s. Shudh Hospitality Private Limited Vs Goods And Service Tax Officer Ward- 44, Delhi Department Of Trade And Taxes, Government Of N.C.T. Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2928

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 16, 17(5), 75(4), 73(9), 107DGST Act-Section 73, 75(4)

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High Courts07 May 2025Disposed Of

M/s Grilled Roti Vs Commissioner of Delhi Goods and Services Tax & Anr.

Delhi High Court · (2025) 05 DEL CK 2949

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Sections 168A, 168-A, 73, 73(7), 73(9)SGST Act (Telangana GST Act)-Section 73

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