Arbitration and Conciliation Act, 1996-Sections 11, 11(6), 11(6-A), 21, 43, 43(1), 43(2), 43(3), 43(4)Limitation Act, 1963-Article 137Arbitration Act, 1940-Sections 8, 8(2), 20, 37(1), 37(3), 37(4)

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High Courts07 May 2025Dismissed

Mrs Pooja Wasal Vs Sh. Ramesh Grover & Ors.

Delhi High Court · 2025 INSC 434

Code of Civil Procedure, 1908-Order VI Rule 4, VII Rule 11Hindu Succession Act, 1956-Section 6, 30, ScheduleHindu Succession (Amendment) Act, 2005

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High Courts07 May 2025Allowed

Sarthak Jain & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2226

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 406, 34, 506, 509DV Act-Section 12

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High Courts07 May 2025Disposed Of

Sunil Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 2227

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 307, 506, 34

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High Courts07 May 2025Disposed Of

Shishu Pal Chauhan Vs Sudesh Tyagi & Anr

Delhi High Court · (2025) 05 DEL CK 0841

Code of Civil Procedure, 1908 - Order 1 Rule 10

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High Courts07 May 2025Allowed

M/s Chambal Fertilisers And Chemicals Limited Vs Arun Tiwari Proprietor Of M/S Tiwari Traders Co

Delhi High Court · (2025) 05 DEL CK 0840

Code of Civil Procedure, 1908 - Order 37

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High Courts07 May 2025Disposed Of

Sh Gautam Sethi & Anr Vs Sh Saurabh Singal & Anr

Delhi High Court · (2025) 05 DEL CK 0839

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High Courts07 May 2025Disposed Of

M/s A. G. Overseas Pvt Ltd & Ors Vs Chetan Dass

Delhi High Court · (2025) 05 DEL CK 0838

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High Courts07 May 2025Dismissed

Kanta Goswami(Since Deceased ) Thr Lrs Vs Roshan Arora

Delhi High Court · (2025) 05 DEL CK 0837

Code of Civil Procedure, 1908 - Order 7 Rule 11

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High Courts07 May 2025Disposed Of

Radhey Shyam & Ors Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2025) 05 DEL CK 0836

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125Indian Penal Code , 1860 - Section 406, 498A

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High Courts07 May 2025Dismissed

Crystal Crop Protection Limited Vs Safex Chemicals India Limited & Ors

Delhi High Court · (2025) 05 DEL CK 0825

Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 1Patents Act, 1970 - Section 59, 64(1)(f)Insecticides Act, 1968 - Section 9(4)

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