High Courts14 May 2025Partly Allowed

Asha Jain Vs Sajjan Pasari & Anr.

Delhi High Court · (2025) 05 DEL CK 2306

CPC-Order XXXIX Rules 1 and 2, XXXIX Rule 4, VII Rule 10Hindu Succession Act, 1956-Section 8, 3 (f) and (g)Indian Evidence Act, 1872-Section 41
High Courts14 May 2025

Prof Swaran Singh Vs Jawaharlal Nehru University & Ors.

Delhi High Court · (2025) 05 DEL CK 2307

Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 16, 2(o)Central Civil Service (Classification, Control and Appeal) Rules, 1965-Rules 14, 15, 14(3)Jawaharlal Nehru University Act, 1966-Section 30(4)
High Courts14 May 2025Dismissed

Nasir Vs Ashwani Kumar Wadhwa & Ors.

Delhi High Court · (2025) 05 DEL CK 2311

Registration Act, 1908-Section 17(1)(A), 17, 49Transfer of Property Act, 1882-Section 53A, 53-A, 54 and 55, 54Registration and Other Related Laws (Amendment) Act, 2001
High Courts14 May 2025Dismissed

Sakshi Dhall Vs Smt. Indira Dhall & Ors.

Delhi High Court · (2025) 05 DEL CK 2340

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 100Hindu Succession Act, 1956-Section 6Court Fees Act, 1870-Section 37(1), Schedule II, Article 17(vi)
High Courts14 May 2025Dismissed

Jasleen Kaur Vs Sarvjeet Singh

Delhi High Court · (2025) 05 DEL CK 2343

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, clauses (a) and (d) of Rule 11 Order 7Indian Penal Code, 1860-Section 354A/506/509Limitation Act, 1963-Article 74, 71 of the Schedule