High Courts15 May 2025
State Vs Prakash
Delhi High Court · (2025) 05 DEL CK 2900
Code of Criminal Procedure, 1973-Section 378(3), 378(1), 164, 313, 161Indian Penal Code, 1860-Sections 370, 376JJ Act-Sections 23, 26
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 758 of 6,464
High Courts15 May 2025Disposed Of
Mahadev Enterprises Through Its Proprietor Khushboo Rani Vs The Commissioner Of Delhi Goods And Services Tax & Anr.
Delhi High Court · (2025) 05 DEL CK 2951
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts15 May 2025Disposed Of
M/s K-NXT Logisticx Private Limited Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2285
Constitution of India-Article 226CGST Act, 2017-Section 54(11), 56, 107(12)
High Courts15 May 2025
Sulender Shah & Anr. Vs Additional Commissioner / Joint Commissioner CGST Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2283
Constitution of India-Article 226
High Courts15 May 2025Disposed Of
Krishna Traders Vs Govt Of NCT Of Delhi Through Chief Secretary & Ors.
Delhi High Court · (2025) 05 DEL CK 2282
Constitution of India-Article 226Delhi/Central Goods and Services Tax Act, 2017-Section 73Central Goods and Services Tax Act, 2017-Section 73, 107, 168A
High Courts15 May 2025Dismissed
Vineet Taneja Vs Indian Renewable Energy Development Agency
Delhi High Court · (2025) 05 DEL CK 2258
Constitution of India-Article 226
High Courts15 May 2025Dismissed
Kalkajee Kraft Paper Private Limited Vs Assessment Unit, Income Tax Department, Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 2212
Income Tax Act, 1961-Section 143(3), 144B, 270A, 142(1), 282, 292BBIncome Tax Rules, 1962-Rule 127, 127(2)(b)(iii)Code of Civil Procedure, 1908
High Courts15 May 2025Dismissed
North East Centre For Technology Application And Reach Vs M/s Rhino Bamboo Industry
Delhi High Court · (2025) 05 DEL CK 2218
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 12(5), 16
High Courts15 May 2025Disposed Of
Commissioner Delhi Police & Ors. Vs Sachin
Delhi High Court · (2025) 05 DEL CK 2222
Delhi Police (Appointment and Recruitment) Rules, 1980
High Courts15 May 2025Dismissed
Ankit Vs State (N.C.T. Of Delhi)
Delhi High Court · (2025) 05 DEL CK 0893
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 140(3)
High Courts15 May 2025Dismissed
Raj Kumar Chaudhary Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0888
Code of Criminal Procedure, 1973 - Section 156(3)Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 110, 127(2), 351(3)
High Courts15 May 2025Dismissed
Deen Dayal Upadhyay Hospital Vs Sangeeta
Delhi High Court · (2025) 05 DEL CK 0887
Constitution of India, 1950 - Article 16
High Courts15 May 2025Disposed Of
Maninder Sidhu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0886
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 302
High Courts15 May 2025Dismissed
National Fire Protection Association, INC Vs Swets Information Services Pvt. Ltd. & Ors
Delhi High Court · (2025) 05 DEL CK 0885
High Courts15 May 2025Dismissed
Shikhar Prasad Vs Union Of India & Ors
Delhi High Court · (2025) 05 DEL CK 0884
Constitution of India, 1950 - Article 226
High Courts15 May 2025Allowed
RPS Infrastructure Limited Vs Ashwanidewan
Delhi High Court · (2025) 05 DEL CK 0883
High Courts15 May 2025Disposed Of
Taiho Pharmaceutical Co. Ltd Vs The Controller Of Patents
Delhi High Court · (2025) 05 DEL CK 0873
Patents Act, 1970 - Section 2(1)(ja), 3(d), 3(i), 117A
High Courts15 May 2025Dismissed
Dr R N Singh Vs Union Of India & Ors
Delhi High Court · (2025) 05 DEL CK 0872
Code of Civil Procedure, 1908 - 100Specific Relief Act, 1963 - Section 14(1)(c)
High Courts14 May 2025Allowed
Pluto Travels India Private Limited Vs PTW Holidays Private Limited
Delhi High Court · (2025) 05 DEL CK 2976
Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2Trade Marks Act, 1999
High Courts14 May 2025Dismissed
University Of Delhi Vs Dr. Ravindra Narayan Mishra & Ors.
Delhi High Court · (2025) 05 DEL CK 2291